Vijeesh.P.P vs State Of Kerala
2023 Latest Caselaw 7296 Ker

WP(C) No.386/2023                        1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                    THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
              Tuesday, the 27th day of June 2023 / 6th Ashadha, 1945
                    IA.NO.1/2023 IN WP(C) NO. 386 OF 2023 (W)
   APPLICANTS/RESPONDENTS IN WP(C):

      1. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT,
         SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
      2. SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT, SECRETARIAT,
         THIRUVANANTHAPURAM, PIN - 695001
      3. SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, THIRUVANANTHAPURAM, PIN
         - 695001
      4. DIRECTOR OF GENERAL EDUCATION, JAGATHI, THYCAUD, THIRUVANANTHAPURAM,
         PIN - 695014
      5. REGIONAL DEPUTY DIRECTOR, HIGHER SECONDARY EDUCATION, THEKEPURAM,
         KUTTICHIRA, KOZHIKODE, PIN - 673001
      6. REGIONAL DEPUTY DIRECTOR, HIGHER SECONDARY EDUCATION, EDAPPALLY
         RAGHAVAN PILLAI ROAD, DEVANKULANGARA, EDAPPALLY, ERNAKULAM, PIN -
         682024
      7. REGIONAL DEPUTY DIRECTOR, HIGHER SECONDARY EDUCATION, B2 BLOCK,
         CIVIL STATION ROAD, UP HILL, MALAPPURAM, PIN - 676505
      8. STATE NODAL OFFICER, NATIONAL PENSION SYSTEM, SECRETARIAT,
         THIRUVANANTHAPURAM, PIN - 695001

   RESPONDENTS:

      1. VIJEESH.P.P, AGED 43 YEARS, S/O.KRISHNAN.P.P., HIGHER SECONDARY
         SCHOOL TEACHER - (COMMERCE), KUNHALI MARAKKAR HIGHER SECONDARY
         SCHOOL, KOTTAKKAL, IRINGAL, KOZHIKODE DISTRICT, PIN - 673104
      2. ANIL KUMAR.C.V, AGED 48 YEARS, S/O.CHOYI.T.P., HIGHER SECONDARY
         SCHOOL TEACHER - JUNIOR (COMMERCE), CKG MEMORIAL HIGHER SECONDARY
         SCHOOL, CHINGAPURAM, CHINGAPURAM.P.O., THIKKODI (VIA) KOYILANDI,
         KOZHIKODE DISTRICT, PIN - 673521
      3. NIDHEESH.K.KULANGARATH, AGED 39 YEARS, S/O.NARAYANAN.K, HIGHER
         SECONDARY SCHOOL TEACHER (CHEMISTRY), CKG MEMORIAL HIGHER SECONDARY
         SCHOOL, CHINGAPURAM, CHINGAPURAM.P.O., THIKKODI (VIA) KOYILANDI,
         KOZHIKODE DISTRICT, PIN - 673521
      4. SINJITHA.R.S, AGED 37 YEARS, D/O.RAVI.M.K., HIGHER SECONDARY SCHOOL
         TEACHER - JUNIOR (COMMERCE), POLIKAV HIGHER SECONDARY SCHOOL,
         EDAKKULAM, KOYILANDY, KOZHIKODE DISTRICT, PIN - 673306
      5. NIDHIN KANDOTH, AGED 40 YEARS, S/O.NANU.K, HIGHER SECONDARY SCHOOL
         TEACHER - JUNIOR (ZOOLOGY), POLIKAV HIGHER SECONDARY SCHOOL,
         EDAKKULAM, KOYILANDY, KOZHIKODE DISTRICT, PIN - 673306
      6. RADHIKA.E, AGED 43 YEARS, D/O.PURUSHOTHAMAN.K, HIGHER SECONDARY
         SCHOOL TEACHER (ENGLISH), CMM HIGHER SECONDARY SCHOOL,
         THALAKKULATHUR.P.O., KOZHIKODE DISTRICT, PIN - 673317
      7. ROOPESH.C.CHAKKARENTHAVITA, AGED 39 YEARS, S/O.BHASKARAN.C, HIGHER
         SECONDARY SCHOOL TEACHER - JUNIOR (COMMERCE), POLACHIRACKAL HIGHER
         SECONDARY SCHOOL, PADAGIRI.P.O., NELLIYAMPATHY, PALAKKAD DISTRICT,
 WP(C) No.386/2023                              2/2

          PIN - 678508


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time
   limit prescribed in the Judgment dated 09.02.2023 in WP(C)No.386/2023 by a
   period of 2 months from 21.05.2023.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's judgment
   dated 09.02.2023 in WP(C)386/2023 and upon hearing the arguments of SENIOR
   GOVERNMENT PLEADER for the Applicants in I.A./Respondents in WP(C),
   M/S.LINDONS C.DAVIS, E.U.DHANYA & SWATHY A.P., Advocates for Respondents
   in I.A./Petitioners in WP(C), the court passed the following:

                                          ORDER

After hearing both sides, I think this application can be allowed.

Therefore, the time to comply the directions in the judgment dated 9/2/2023 in WP(C)386/2023 is extended for a period of two months from 21/5/23.

27.06.2023

Sd/- P.V.KUNHIKRISHNAN, JUDGE

27-06-2023 /True Copy/ Assistant Registrar