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Sreekala Jayarajan vs N.R.Madhu
2023 Latest Caselaw 7293 Ker

Citation : 2023 Latest Caselaw 7293 Ker
Judgement Date : 27 June, 2023

Kerala High Court
Sreekala Jayarajan vs N.R.Madhu on 27 June, 2023
FAO No.69/2023                              1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                           &
                       THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
                 Tuesday, the 27th day of June 2023 / 6th Ashadha, 1945
                                   FAO NO. 69 OF 2023

      EA NO.274/2017 IN EA NO.1012/2014 IN EP 278/2007 IN O.S 1220/2001 OF II
                           ADDITIONAL SUB COURT,THRISSUR

                                         ---

   APPELLANT/1ST RESPONDENT/DECREE HOLDER:

          SREEKALA JAYARAJAN, AGED 56 YEARS , W/O THALIYAZCHAYIL JAYARAJAN,
          AND D/O VADASSERY VEETIL (LATE) RUKMINI MENON, KANATTUKARA DESOM,
          AYYANTHOLE VILLAGE, THRISSUR TALUK, NOW RESIDING AT E 1003, RNPL
          COLONY, THENA VILLAGE, SURAT DISTRICT, GUJARATH STATE, REPRESENTED
          BY POWER OF ATTORNEY HOLDER SHANTHA RAMAKRISHNAN, AGED 63 YEARS, W/O
          VADASSERY RAMAKRISHNAN, KANATTUKARA DESOM, AYYANTHOLE VILLAGE,
          THRISSUR TALUK, PIN - 680003.

        BY ADVS.M/S.ANEESH K.M.,MANOJ SIMON,K.B.SUMESH,SHASHANK DEVAN,
        K.SANTHOSH KUMAR (KALIYANAM),BIJU VARGHESE ABRAHAM,
        DILEEP CHANDRAN & ADARSH KUMAR
   RESPONDENTS/PETITIONERS AND 2ND RESPONDENT/3RD PARTY AND JUDGMENT DEBTOR:

      1. N.R.MADHU, AGED 43 YEARS, S/O NIKATYHIL RAVI, "LALITHALAYAM",
         METHALA VILLAGE, KODUNGALLUR TALUK, KOTTAPPURAM P O., THRISSUR ,
         REPRESENTED BY POWER OF ATTORNEY HOLDER N.K. UNNIKRISHNAN, AGED 65
         YEARS, S/O NEDIYIRIPIL KARAPPAN, RESIDING AT "ASWATHY", AYYANTHOLE
         VILLAGE, THRISSUR TALUK, PIN - 680003.
      2. MALLIKA RAVI, AGED 71 YEARS , W/O NIKATHIL RAVI, "LALITHALAYAM",
         METHALA VILLAGE, KODUNGALLUR TALUK, KOTTAPPURAM P O., THRISSUR ,
         REPRESENTED BY POWER OF ATTORNEY HOLDER N.K.UNNIKRISHNAN, AGED 65
         YEARS, S/O NEDIYIRIPIL KARAPPAN, RESIDING AT "ASWATHY", AYYANTHOLE
         VILLAGE, THRISSUR TALUK, THRISSUR DISTRICT, PIN - 680003.
      3. SHAJAN , AGED 58 YEARS, S/O KIDANGAN JACOB, KANAATTUKARA DESAM,,
         AYYANTHOLE VILLAGE, THRISSIUR TALUK, PIN - 680011.


        This First appeal from orders having come up for orders on
   27.06.2023, upon perusing the appeal memorandum, the court on the same day
   passed the following:

                                                                          P.T.O.
 FAO No.69/2023                                 2/2




                                          ORDER

The learned counsel for respondents 1 and 2 raises a question of maintainability of this appeal. The learned counsel would submit that for the time being, the said respondent shall not insist for re-delivery.

The said submission is recorded.

Issue notice to the 3rd respondent, by speed post, returnable within three weeks. The issue of maintainability of the appeal will be decided with notice to the said respondent.

List on 26/07/2023.

Sd/- ANIL K.NARENDRAN , JUDGE

Sd/- P.G. AJITHKUMAR , JUDGE

27-06-2023 /True Copy/ Assistant Registrar

 
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