Kerala High Court
K.M.Sathyan vs The Registrar Kerala Khadi And ... on 27 June, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
WP(C) NO. 4803 OF 2017
PETITIONER:
THE ORAVIL BLACKSMITHY CARPENTRY/WORKERS INDUSTRIAL CO-
OPERATIVE SOCIETY LIMITED NO. K.V. IND (D) 19,
P.O.NADUVANNOOR, KOZHIKODE- 673 614,
REPRESENTED BY ITS ADMINISTRATIVE COMMITTEE CONVENER
BY ADV SRI.P.P.JACOB
RESPONDENTS:
1 THE REGISTRAR, KERALA KHADI AND VILLAGE INDUSTRIES BOARD,
THIRUVANANTHAPURAM -695 001.
2 THE PRINCIPAL SECRETARY
INDUSTRIES (K) DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM -695 001.
3 THE ADDITIONAL CHIEF SECRETARY
INDUSTRIES (K) DEPARTMENT, KERALA KHADI AND VILLAGE
INDUSTRIES BOARD, THIRUVANANTHAPURAM -695 001.
4 THE PROJECT OFFICER DISTRICT REGISTRAR
KHADI AND VILLAGE INDUSTRIES CO OPERATIVE SOCIETIES,
KOZIKODE-673 001.
5 KUNJIKRISHNAN
ANITHA NIVAS, P.O.NADUVANNOOR, KOZHIKODE-673 001.
6 RAGHAVAN
CHENGOT HOUSE, P.O.NADUVANNOOR, KOZHIKODE-673 001.
7 VASANTHAKUMAR
SOPANAM, P.O.NADUVANNOOR, KOZHIKODE-673 001.
BY ADVS.
SRI.M.SHARAFUDHEEN, SC, KERALA KHADI AND VILLAGE
INDUSTRIES
SRI.P.C.SASIDHARAN
SMT.C.S.SHEEJA (SR.GP)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.06.2023, ALONG WITH WP(C).6374/2017, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) Nos. 4803 and 6374 of 2017
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
WP(C) NO. 6374 OF 2017
PETITIONERS:
1 K.M.SATHYAN
THEEYANKANDY HOUSE, NADUVANNUR,ADMINISTRATIVE COMMITTEE
CONVENER/CHAIRMAN, ORAVIL BLACKSMITHY CARPENTRY WORKERS,
INDUSTRIAL CO-OPERATIVE SOCIETY LTD., NO.K.V.IND(D)19,
PO NADUVANNOOR,KOZHIKODE-673 614.
2 ASSANKOYA MANAT
MANAT HOUSE, NADUVANNUR ADMINISTRATIVE COMMITTEE MEMBER,
ORAVIL BLACKSMITHY CARPENTRY WORKERS INDUSTRIAL
CO-OPERATIVE SOCIETY LTD., NO.K.V.IND(D) 19,
PO NADUVANNOOR,KOZHIKODE-673 614.
3 SETHUMADHAVAN N.
KARUNALAYAM, NADUVANNUR ADMINISTRATIVE COMMITTEE MEMBER,
ORAVIL BLACKSMITHY CARPENTRYWORKERS INDUSTRIAL
CO-OPERATIVE SOCIETY LTD.,NO.K.V.IND(D) 19,
PO NADUVANNUR,KOZHIKODE-673 614.
BY ADV SRI.P.P.JACOB
RESPONDENTS:
1 THE REGISTRAR KERALA KHADI AND VILLAGE INDUSTRIES BOARD
THIRUVANANTHAPURAM-695 001.
2 THE PRINCIPAL SECRETARY
INDUSTRIES (K) DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
3 THE ADDITIONAL CHIEF SECRETARY
INDUSTRIES (K) DEPARTMENT, KERALA KHADI AND VILLAGE
INDUSTRIES BOARD, THIRUVANANTHAPURAM-695 001.
WP(C) Nos. 4803 and 6374 of 2017
3
4 THE PROJECT OFFICER DISTRICT REGISTRAR
KHADI AND VILLAGE INDUSTRIES CO-OPERATIVE SOCIETIES,
KOZHIKOE-673 614.
5 KUNJIKRISHNAN
ANITHA NIVAS, PO NADUVANNOOR,KOZHIKODE-673 614.
6 RAGHAVAN
CHENGOT HOUSE, PO NADUVANNOOR,KOZHIKODE-673 614.
7 VASANTHAKUMAR
SOPANAM, PO NADUVANNOOR, KOZHIKODE.
8 THE ORAVIL BLACKSMITHY CARPENTRYWORKERS INDUSTRIAL
CO-OPERATIVE SOCIETY LIMITED NO.K.V.IND (D) 19,PO
NADUVANNOOR, KOZHIKODE-673 614,
REPRESENTED BY ITS SECRETARY.
9 THE STATION HOUSE OFFICER
BALUSSERY POLICE STATION,BALUSSERY, KOZHIKODE.
BY ADVS.
SRI.P.C.SASIDHARAN
SRI.SHARAFUDHEEN (SC)
SMT.RESHMI THOMAS (GP)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.06.2023, ALONG WITH WP(C).4803/2017, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
WP(C) Nos. 4803 and 6374 of 2017
4
JUDGMENT
[WP(C) Nos.4803 and 6374 of 2017]
The learned counsel appearing for the petitioners in these
cases would submit that in the light of the filing of
W.P.(C)No.17918/2023, these writ petitions may be closed.
Accordingly, these writ petitions are closed.
Sd/-
GOPINATH P.
JUDGE
ats
WP(C) Nos. 4803 and 6374 of 2017
APPENDIX OF WP(C) 6374/2017
PETITIONERS' EXHIBITS
EXHIBIT P1 : TRUE PHOTOCOPY OF THE BYELAW, RELEVANT PAGES PAGES
1 TO 3, 8,9, 14 & 15 OF THE PETITIONER.
EXHIBIT P2 : TRUE PHOTOCOPY OF THE INTERIM ORDER IN
WPC.24002/15 DATED 7-8-2015.
EXHIBIT P3 : TRUE PHOTOCOPY OF THE ORDER ISSUED BY FOURTH
RESPONDENT DATED 10-8-2015.
EXHIBIT P4 : TRUE PHOTOCOPY OF THE LETTER ISSUED BY VIGILANCE &
ANTI CORRUPTION BUREAU UNDER RIGHT TO INFORMATION
ACT DATED 28-3-2015.
EXHIBIT P5 : TRUE PHOTOCOPY OF THE RELEVANT PORTION OF THE FIR
IN CRIME 200/15 DATED 10-4-15 OF BALUSSERY POLICE
STATION.
EXHIBIT P6 : TRUE PHOTOCOPY OF THE JUDGMENT IN WPC.12109/16
DATED 5-4-16.
EXHIBIT P7 : TRUE PHOTOCOPY OF THE ORDER ISSUED BY THE SECOND
RESPONDENT GOVERNMENT DATED 19-4-2016 WITH
COVERING LETTER DATED 28-4-2016.
EXHIBIT P8 : TRUE PHOTOCOPY OF THE ORDER ISSUED BY THE FOURTH
RESPONDENT DATED 10-2-2017.
EXHIBIT P9 : TRUE PHOTOCOPY OF THE INTERIM ORDER IN
WPC.4803/2017 DATED 13-2-2017.
EXHIBIT P10 : TRUE PHOTOCOPY OF THE COMPLAINT FILED BY THE
ADMINISTRATIVE COMMITTEE BEFORE THE BALUSSERY
POLICE STATION DATED 14-2-2017
EXHIBIT P11 : TRUE PHOTOCOPY OF THE LETTER ISSUED BY THE
ADMINISTRATIVE COMMITTEE TO THE FOURTH RESPONDENT
DATED 17-2-2017.
WP(C) Nos. 4803 and 6374 of 2017
EXHIBIT P12 : TRUE PHOTOCOPY OF THE LETTER ISSUED BY THE 8TH
RESPONDENT TO THE FIRST PETITIONER DATED
16-2-2017.
EXHIBIT P13 : TRUE PHOTOCOPY OF THE LETTER ISSUED BY 8TH
RESPONDENT O THE COUNSEL FOR THE PETITIONERS DATED
17-2-2017.
EXHIBIT P14 : TRUE PHOTOCOPY OF THE COUNTER AFFIDAVIT FILED BY
RESPONDENTS 5 TO 7 IN WPC.4803/2017 WITHOUT
EXHIBIT DATED 17-2-2017.
WP(C) Nos. 4803 and 6374 of 2017
APPENDIX OF WP(C) 4803/2017
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE PHOTOCOPY OF THE BYELAW, RELEVANT PAGES, PAGES 1 TO
3,8,9,14 & 15 OF THE PETITIONER
EXHIBIT P2 TRUE PHOTOCOPY OF THE INTERIM ORDER IN WPC.NO. 24002/2015
DATED 07.08.2015
EXHIBIT P3 TRUE PHOTOCOPY OF THE ORDER IN ISSUED BY FOURTH RESPONDENT
DATED 10.08.2015
EXHIBIT P4 TRUE PHOTOCOPY OF THE LETTER ISSUED BY VIGILANCE & ANTI
CORRUPTION BUREAU UNDER RIGHT TO INFORMATION ACT DATED
28.03.2015
EXHIBIT P5 TRUE PHOTOCOPY OF THE RELEVANT PORTION OF THE FIR IN CRIME
NO. 200/15 DATED 10.04.2015 OF BALUSSERY POLICE STATION
EXHIBIT P6 TRUE PHOTOCOPY OF THE JUDGMENT IN WPC.NO. 12109/2016 DATED
05.04.2016
EXHIBIT P7 TRUE PHOTOCOPY OF THE ORDER ISSUED BY THE SECOND
RESPONDENT GOVERNMENT DATED 19.04.2016 WITH COVERING
LETTER DATED 28.04.2016
EXHIBIT P8 TRUE PHOTOCOPY OF THE ORDER ISSUED BY FOURTH RESPONDENT
DATED 10.02.2017
RESPONDENT'S EXHIBIT
EXHIBIT R5(a) TRUE COPY OF THE PROCEEDINGS ENTERED IN THE MINUTES OF THE
SOCIETY EVIDENCING TAKING OVER OF THE CHARGE
EXHIBIT R5(b) TRUE COPY OF THE PROCEEDINGS ELECTING THE CHAIRMAN OF THE
ADMINISTRATIVE COMMITTEE.
EXHIBIT R5(c) TRUE COPY OF THE JUDGMENT DATED 21-11-2016 IN COC
NO.1987/2016
EXHIBIT R5(d) TRUE COPY OF THE RESOLUTION DATED 28-03-2015
