State Of Kerala vs M/S. Vector E Commerce Private ...
2023 Latest Caselaw 7215 Ker

WA No.9/2016                              1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                    THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                         &
                     THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
                Friday, the 23rd day of June 2023 / 2nd Ashadha, 1945
                                   WA NO. 9 OF 2016

          AGAINST JUDGMENT DATED 20.10.2015 IN WPC 6916/2015 OF THIS COURT

   APPELLANTS/RESPONDENTS 1 TO 3 IN W.P.(C):

      1. STATE OF KERALA, REPRESENTED BY THE FINANCE SECRETARY, CIVIL
         SECRETARIAT, THIRUVANANTHAPURAM -695 004.
      2. THE INTELLIGENCE OFFICER, INVESTIGATION BRANCH (II), COMMERCIAL
         TAXES, COMMERCIAL TAX COMPLEX, ASRAMAM, KOLLAM- 691 002.
      3. THE INSPECTING ASSISTANT COMMISSIONER, INVESTIGATION BRANCH,
         COMMERCIAL TAX DEPARTMENT, IST FLOOR, TAX TOWER, KILLIPALAM,
         THIRUVANANTHAPURAM - 695 002, KERALA.

    BY SPECIAL GOVERNMENT PLEADER SRI.MUHAMMED RAFIQ

   RESPONDENTS/PETITIONERS IN W.P.(C):

          1.M/S. VECTOR E COMMERCE PVT.LTD., MARUTHI CHAMBERS,
            ANNEXE FY 17/9 B, GROUND FLOOR, RUPENAAGHARA,
            HOSUR ROAD, BANGALORE - 560 064,
            THROUGH ITS AUTHORISED REPRESENTATIVE.
          2.REGHUNATH LAKSHMANAN.DIRECTOR,M/S.VECTOR E COMMERCE PVT.LTD.,
            S/O.LAKSHMANAN,NO.159,1ST FLOOR,7TH MAIN,6TH CROSS,
            JAYANAGAR 2ND BLOCK,BANGALORE-11.

    BY SENIOR ADOCATE SRI.TARUN GULATI AND SENIOR ADVOCATE SRI. JOSEPH
    KODIANTHARA,

    ADVS.M/S.   A.KUMAR,P.J.ANIL KUMAR, G.MINI &   P.S.SREE PRASAD

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation and implementation of common judgment dated
   20.10.2015 in W.P.(C) No.6916/2015 till the disposal of above appeal.

        This Writ Appeal coming on for orders on 23/06/2023, upon perusing
   the appeal memorandum the court on the same day passed the following:
 WA No.9/2016                                2/2

                                       ORDER

The learned counsel on both sides to exchange the list of authorities as provided under Rule 95 of the Rules of the High Court of Kerala, 1971.

List on 14/07/2023 at 2.00 P.M.

Sd/- ANIL K.NARENDRAN, JUDGE

Sd/- P.G. AJITHKUMAR , JUDGE

23-06-2023 /True Copy/ Assistant Registrar