Suma.S vs Faisel.T.H
2023 Latest Caselaw 7213 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    FRIDAY, THE 23RD DAY OF JUNE 2023 / 2ND ASHADHA, 1945
                 CON.CASE(C) NO. 1039 OF 2023
AGAINST THE JUDGMENT WP(C) 31359/2022 OF HIGH COURT OF KERALA


PETITIONER/PETITIONER:

          SUMA.S
          AGED 54 YEARS
          D/O SURESH KUMAR (LATE),
          RESIDING AT KAMPANY KADAYIL HOUSE,
          KURAVANTHAVALAM ESTATE MAMPAZHATHARA.P.O ,
          PUNALUR, KOLLAM DIST, PIN - 691307
          BY ADVS.
          K.R.AVINASH (KUNNATH)
          ABDUL RAOOF PALLIPATH

RESPONDENT/1ST RESPONDENT:

          FAISEL.T.H
          S/O M.THAMPI, AGED 54 YEARS
          THE THALUK SUPPLY OFFICER - PUNALUR ,
          THALUK SUPPLY OFFICE - PUNALUR
          MINI CIVIL STATION, KACHERY ROAD,
          PUNALUR, KOLLAM DIST, PIN - 691305
          ADV.VIDYA KURIAKOSE, GP



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.06.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CO(C).No.1039/2023

                                   2




                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
            Contempt Case (C).No.1039 of 2023
             ----------------------------------------------
            Dated this the 23rd day of June, 2023


                             JUDGMENT

When this contempt case came up for consideration,

the Government Pleader submitted that the directions in

the judgment dated 03.03.2023 in W.P.(C). No.31359/2022

are complied with. The counsel for the petitioner

submitted that the consequential order is not received by

the petitioner. The respondent will communicate the

same to the petitioner forthwith.

Recording the submission of the Government

Pleader, this contempt case is closed.

sd/-

P.V.KUNHIKRISHNAN JV JUDGE CO(C).No.1039/2023

APPENDIX OF CON.CASE(C) 1039/2023

PETITIONER ANNEXURES Annexure1 TRUE CERTIFIED COPY OF THE JUDGMENT DATED 03.03.2023 IN W.P (C) NO.

31359/2022 OF HIGH COURT OF KERALA