Anjumol P.R vs Smt. Anjali Anand
2023 Latest Caselaw 7207 Ker

Con.Case(C) No.2345/2022                         1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                    THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                             &
                        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
                  Friday, the 23rd day of June 2023 / 2nd Ashadha, 1945
                 CONTEMPT CASE(C) NO. 2345 OF 2022(S) IN OP (CAT) 7/2022

   PETITIONER/PETITIONER IN THE ORIGINAL APPLICATION:


           ANJUMOL P.R., AGED 34 YEARS, WIFE OF AMAL T.K., POSTAL ASSISTANT,
           PUTHENCRUZ P.O., ERNAKULAM DIVISION, RESIDING AT THARAPATTU HOUSE,
           PUTHENCRUZ P.O., PUTTUMANOOR, ERNAKULAM - 682 308

        BY ADVOCATES M/S. REKHA VASUDEVAN, P. PRATHYUSHA, ROJIT ZACHARIAH
   RESPONDENTS/RESPONDENTS IN THE ORIGINAL APPLICATION:

       1. SMT. ANJALI ANAND, CHIEF POSTMASTER GENERAL, KERALA CIRCLE, PMG
          JUNCTION, THIRUVANANTHAPURAM, KERALA - 695 001
       2. SMT. SUMATHI RAVICHANDRAN, POSTMASTER GENERAL, CENTRAL REGION,
          GANDHI NAGAR, ELAMKULAM, KERALA - 682 020
       3. SHRI. N.R. GIRI, SENIOR SUPERINTENDENT OF POST OFFICES, ERNAKULAM
          POSTAL DIVISION, HEAD POST OFFICE, KOCHI - 682 011

        BY SRI. MANU S., DEPUTY SOLICITOR GENERAL OF INDIA
        This Contempt of court case (civil) having come up for orders on
   23.06.2023, the court on the same day passed the following:

                                           ORDER

Post on 05.07.2023 as last chance for compliance with the directions in the judgment in full. If compliance is not reported by the said date, the respondent shall be personally present in court.

Sd/- A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/- MOHAMMED NIAS C.P. JUDGE

23-06-2023 /True Copy/ Assistant Registrar