M.Shaheed Ahmed vs Sanil S.K
2023 Latest Caselaw 7191 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    FRIDAY, THE 23RD DAY OF JUNE 2023 / 2ND ASHADHA, 1945
                 CON.CASE(C) NO. 967 OF 2023
AGAINST THE JUDGMENT WP(C) 1913/2023 OF HIGH COURT OF KERALA


PETITIONER/PETITIONER:

          M.SHAHEED AHMED
          AGED 66 YEARS
          S/O. LATE MOHAMMED YUSUF, MANNARAYYATH,
          PADA NORTH, KARUNAGAPPALLY P.O, KOLLAM, NOW
          RESIDING AT HOUSE NO. 99, CURZON NAGAR,
          CURZON ROAD, KACHERY WARD, KOLLAM, PIN - 691013
          BY ADVS.
          JOHN VARGHESE
          SONU AUGUSTINE

RESPONDENT/1ST RESPONDENT:

          SANIL S.K
          (AGE AND FATHER'S NAME ARE NOT KNOWN TO THE
          PETITIONER),
           WORKING AS MANAGING DIRECTOR,
          THE KERALA STATE FINANCIAL ENTERPRISES LIMITED,
          "BHADRATHA", MUSEUM ROAD, P.B. NO. 510, THRISSUR,
          PIN - 680020
          BY ADV SHRI.SALIL NARAYANAN K.A., SC, KSFE LTD.


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.06.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CO(C).No.967/2023

                                   2




                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
             Contempt Case (C).No.967 of 2023
             ----------------------------------------------
            Dated this the 23rd day of June, 2023


                            JUDGMENT

When this contempt case came up for consideration,

the counsel for the petitioner submitted that the

judgment dated 27.01.2023 in W.P.(C). No.1913/2023 is

already reviewed as per R.P.No.501/2023.

Therefore, this contempt case is closed.

sd/-

P.V.KUNHIKRISHNAN JV JUDGE CO(C).No.967/2023

APPENDIX OF CON.CASE(C) 967/2023

PETITIONER ANNEXURES Annexure A-2 TRUE COPY OF THE REPRESENTATION DATED 03-02-2023 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT