Benny Joseph vs 1. The Station House ...
2023 Latest Caselaw 7185 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
   FRIDAY, THE 23RD DAY OF JUNE 2023 / 2ND ASHADHA, 1945
                    WP(C) NO. 10341 OF 2023
PETITIONER:

         BENNY JOSEPH
         AGED 55 YEARS
         S/O. P.D. OUSEPH,
         PADINJAREPARAMBIL, KANJIRAPPALLY P.O.,
         KOTTAYAM, PIN - 686507

         BY ADVS.
         LIJI.J.VADAKEDOM
         TOM E. JACOB
         REXY ELIZABETH THOMAS
         ATHUL V. VADAKKEDOM


RESPONDENTS:

    1    THE STATION HOUSE OFFICER-MUNDAKKAYAM
         MUNDAKKAYAM POLICE STATION, MUNDAKKAYAM,
         KOTTAYAM, PIN - 686513

    2    BHARATHI
         THAMARASSERIL HOUSE, KEECHANPARA,
         R.P.C.P.O., MUNDAKKAYAM, PIN - 686513

    3    THANKAMMA
         THAMARASSERIL HOUSE, KEECHANPARA,
         R.P.C.P.O., MUNDAKKAYAM, PIN - 686513

    4    KOCHUMON
         S/O. THANKAMMA, THAMARASSERIL HOUSE,
         KEECHANPARA, R.P.C.P.O.,
         MUNDAKKAYAM, PIN - 686513
 WP(C) No.10341 of 2023

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     5      THANKAMONY
            THAMARASSERIL HOUSE,
            KEECHANPARA, R.P.C.P.O.,
            MUNDAKKAYAM, PIN - 686513

            BY ADVS.
            BALA PRASANNAN B
            SRI.RAJEEV JYOTHISH GEORGE, GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP   FOR
ADMISSION ON 23.06.2023, THE COURT ON THE SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.10341 of 2023

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                           JUDGMENT

Dated this the 23rd day of June, 2023

Counsel for the petitioner seeks leave to withdraw the

writ petition to approach the competent Civil Court for

redressal of his grievances.

Granting such liberty, the writ petition is dismissed as

withdrawn.

Sd/-

N.NAGARESH JUDGE spk