Kimin Louise vs State Of Kerala
2023 Latest Caselaw 7183 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
    FRIDAY, THE 23RD DAY OF JUNE 2023 / 2ND ASHADHA, 1945
                   CRL.MC NO. 4248 OF 2023
    CRIME NO.2137/2022 OF KUNDARA POLICE STATION, KOLLAM
AGAINST THE ORDER/JUDGMENT CP 9/2023 OF JUDICIAL FIRST CLASS
                 MAGISTRATE COURT-I, KOLLAM
PETITIONERS/ACCUSED (A1 & 2) :

    1     KIMIN LOUISE
          AGED 27 YEARS
          S/O DANIAL LOUISE, MAKAYIRAM BUILDINGS,
          PERAYAM MURI, PERAYAM VILLAGE,
          KOLLAM DISTRICT, PIN - 691 503.
    2     SANGEETH, AGED 44 YEARS
          S/O LOUISE, KENI NIVAS,
          PERAYAM MURI, PERAYAM VILLAGE,
          KOLLAM DISTRICT, PIN - 691 503.
          BY ADVS.
          K.V.ANIL KUMAR
          SWAPNA VIJAYAN
          RADHIKA S.ANIL


RESPONDENTS/STATE & COMPLAINANT :

    1     STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, ERNAKULAM - 682 031.
    2     THE STATION HOUSE OFFICER
          KUNDARA POLICE STATION,
          KOLLAM DISTRICT, PIN - 691 501.
    3     DANIAL LOUISE,AGED 57 YEARS,
          S/O K.V.LOUISE, MAKAYIRAM BUILDINGS,
          PERAYAM MURI, PERAYAM VILLAGE,
          KOLLAM DISTRICT, PIN - 691 503.
          SR.PP.SMT.REKHA S.
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
23.06.2023, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRL.MC 4248/2023

                                           2




                                         ORDER

Dated this the 23rd day of June, 2023

The learned counsel for the petitioners seeks

permission to withdraw this Crl.M.C.

2. Permission is granted and this Criminal Miscellaneous

case shall stand dismissed as withdrawn.

sd/-

DR.KAUSER EDAPPAGATH JUDGE

AMV/23/06/2023