Jacob Sebastian vs Umaparvathy
2023 Latest Caselaw 7179 Ker

OP(C) No.3192/2019                                1/2

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                            PRESENT
                             THE HONOURABLE MR.JUSTICE P.SOMARAJAN

                     Friday, the 23rd day of June 2023 / 2nd Ashadha, 1945
                                     OP(C) NO. 3192 OF 2019

                      CMA 6/2018 OF ADDITIONAL DISTRICT COURT, ALAPPUZHA

                           OS 248/2013 OF MUNSIFF COURT, ALAPPUZHA

   PETITIONERS/ PETITIONERS/ PETITIONERS 2 & 3/ PLAINTIFF 2 & 3:

      1. JACOB SEBASTIAN, AGED 58YEARS, S/O GEORGE SEBASTIAN,
         THEKKEPHOLAPARAMBU, SANADANAM WARD, ALAPPUZHA.

           And another..

   RESPONDENTS/ RESPONDENTS/ 1ST PETITIONER & RESPONDENTS 1 TO 3/ 1ST PLAINTIFF &
   DEFENDANTS:

      1. UMAPARVATHY, AGED 53 YEARS, D/O SUBRAMANIYAN
         ACHARI, THEKKEPHOLAPARAMBU, SANADANAM WARD, ALAPPUZHA-688 001.

         And 3 others..


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to
   issue an order staying proceedings in Exhibit P2 and P3 order and
   judgment, pending disposal of the OP(C).


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   24.02.2023 and upon hearing the arguments of M/S K.S.HARIHARAPUTHRAN &
   BHANU THILAK, Advocates for the petitioners and of M/S SANAL KUMAR S,
   BHAVANA VELAYUDHAN & T.J.SEEMA, Advocates for the respondent 2, the court
   passed the following:


                                            O R D E R

Interim order will stand extended by two weeks.

Sd/- P.SOMARAJAN, JUDGE

23-06-2023 /True Copy/ Assistant Registrar OP(C) No.3192/2019 2/2