Citation : 2023 Latest Caselaw 7118 Ker
Judgement Date : 23 June, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
FRIDAY, THE 23RD DAY OF JUNE 2023 / 2ND ASHADHA, 1945
OP(C) NO. 1269 OF 2023
AGAINST THE ORDER/JUDGMENTOS 37/2023 OF MUNSIFF COURT, NORTH PARAVUR
OS 37/2023 OF MUNSIFF COURT, NORTH PARAVUR
PETITIONER/S:
P. VISWANATHA MENON
AGED 68 YEARS
S/O PADMANABHA MENON, PANKAJ KADAVATH, KADAVATH ROAD,
PARAVUR VILLAGE, PARAVUR TALUK, ERNAKULAM DISTRICT., PIN -
683513
BY ADVS.
V.N.SANKARJEE
V.N.MADHUSUDANAN
R.UDAYA JYOTHI
M.M.VINOD
M.SUSEELA
KEERTHI B. CHANDRAN
VIJAYAN PILLAI P.K.
C.PURUSHOTHAMAN NAIR
RESPONDENT/S:
1 NAIR SERVICE SOCIETY
NAIR SERVICE SOCIETY HEAD OFFICE, CHANGANASSERY, KOTTAYAM
DISTRICT, REPRESENTED BY ITS GENERAL SECRETARY., PIN -
686102
2 THE REGISTRAR
NAIR SERVICE SOCIETY, NAIR SERVICE SOCIETY HEAD OFFICE,
CHANGANASSERY, KOTTAYAM DISTRICT., PIN - 686102
3 THE UNION SECRETARY
N.S.S. TALUK UNION OFFICE, NORTH PARAVUR, ERNAKULAM
DISTRICT., PIN - 683513
4 PARAVUR TOWN N.S.S. KARAYOGAM NO.1659
ERNAKULAM DISTRICT, REPRESENTED BY ITS SECRETARY (CONVENER
AD-HOC COMMITTEE)., PIN - 683513
5 THE CONVENER
AD-HOC COMMITTEE, PARAVUR TOWN, N.S.S. KARAYOGAM NO.1659
(JAYAKUMAR A., AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, AIKARA SOUPARNIKA HOUSE, CHERIYAPALLANTHURUTH,
CHITTATTUKARA PANCHAYAT, PARAVUR TALUK, ERNAKULAM
DISTRIC), PIN - 683522
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 23.06.2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(C) 1269/2023
2
JUDGMENT
When the matter was taken up for admission,
the learned counsel for the petitioner submitted
that he is not pressing the application. Hence
OP(C) will stand dismissed as not pressed
accordingly.
Sd/-
P. SOMARAJAN JUDGE SM OP(C) 1269/2023
APPENDIX OF OP(C) 1269/2023
PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PLAINT DATED 19.1.2023 IN O.S. NO. 37/2023 PENDING BEFORE THE MUNSIFF'S COURT, NORTH PARAVUR Exhibit P2 TRUE COPY OF THE PETITION I.A. NO. 3/2023 DATED 19.1.2023 IN O.S. NO. 37/2023 PENDING BEFORE THE MUNSIFF'S COURT, NORTH PARAVUR Exhibit P3 TRUE COPY OF THE COUNTER AFFIDAVIT DATED 4.3.2023 OF THE 4TH AND 5TH RESPONDENTS IN I.A. NO. 3/2023 IN O.S. NO. 37/2023 ON THE FILE OF THE MUNSIFF'S COURT, NORTH PARAVUR Exhibit P4 TRUE COPY OF THE PETITION I.A. NO. 2/2023 DATED 19.1.2023 IN O.S. NO. 37/2023 PENDING BEFORE THE MUNSIFF'S COURT, NORTH PARAVUR Exhibit P5 TRUE COPY OF THE 4TH AND 5TH RESPONDENTS' COUNTER AFFIDAVIT DATED 4.3.2023 IN I.A. NO. 2/2023 IN O.S. NO. 37/2023 ON THE FILE OF THE MUNSIFF'S COURT, NORTH PARAVUR Exhibit P6 TRUE COPY OF THE CASE STATUS DOWNLOADED FROM THE OFFICIAL WEBSITE (E COURT) OF THE MUNSIFF'S COURT, NORTH PARAVUR AND PRINTED Exhibit P7 TRUE COPY OF THE NOTICE DATED 17.4.2023 ISSUED BY THE 3RD RESPONDENT Exhibit P8 TRUE COPY OF THE AUDIT REPORT FOR THE YEAR 2017-18 OF THE 4TH RESPONDENT PARAVUR TOWN NSS KARAYOGAM NO.1659 Exhibit P9 TRUE COPY OF THE AUDIT REPORT FOR THE YEAR 2018-19 OF THE 4TH RESPONDENT PARAVUR TOWN NSS KARAYOGAM NO.1659 Exhibit P10 TRUE COPY OF BYLAW OF THE 4TH RESPONDENT PARAVUR TOWN NSS KARAYOGAM NO.1659 Exhibit P11 TRUE COPY OF THE MEMBERSHIP LIST DATED 3.8.2022 PREPARED BY THE 5TH RESPONDENT Exhibit P12 TRUE COPY OF THE JUDGMENT DATED 30.9.2022 IN W.P.(C) NO. 31243/2022 OF THIS HONOURABLE COURT Exhibit P13 TRUE COPY OF I.A. NO. 175/2023 IN O.S. NO.
37/2023 ON THE FILE OF THE DISTRICT COURT (VACATION COURT) ERNAKULAM Exhibit P14 TRUE COPY OF THE COUNTER AFFIDAVIT DATED 9.5.2023 IN I.A. NO. 175/2023 IN O.S. NO. 37/2023 ON THE FILE OF THE DISTRICT COURT (VACATION COURT) ERNAKULAM OP(C) 1269/2023
Exhibit P15 TRUE COPY OF THE COUNTER AFFIDAVIT DATED 9.5.2023 IN I.A. NO. 3/2023 IN O.S. NO. 37/2023 ON THE FILE OF THE DISTRICT COURT (VACATION COURT) ERNAKULAM Exhibit P16 TRUE COPY OF THE ORDER DATED 10.5.2023 IN I.A. NO. 175/2023 IN O.S. NO. 37/2023 ON THE FILE OF THE DISTRICT COURT (VACATION COURT) ERNAKULAM Exhibit P17 TRUE COPY OF I.A. NO. 7/2023 DATED 1.6.2023 IN O.S. NO. 37/2023 PENDING BEFORE THE MUNSIFF'S COURT, NORTH PARAVUR Exhibit P18 TRUE COPY OF THE C.M.A. NO. 14/2023 DATED 5.6.2023 FILED ON 7.6.2023 BEFORE THE DISTRICT COURT, NORTH PARAVUR Exhibit P19 TRUE COPY OF I.A. NO. 1/2023 DATED 5.6.2023 IN C.M.A. 14/2023 FILED ON 7.6.2023 BEFORE THE DISTRICT COURT, NORTH PARAVUR Exhibit P20 TRUE COPY OF THE JUDGMENT DATED 9.6.2023 IN O.P.(C) NO. 1180/2023 OF THIS HONOURABLE COURT Exhibit P21 TRUE COPY OF THE CASE STATUS IN O.S. NO.
37/2023 OF THE MUNSIFF'S COURT, NORTH PARAVUR ON 21.6.2023 Exhibit P22 TRUE COPY OF THE PETITIONER'S APPLICATION DATED 22.6.2023 FOR THE CERTIFIED COPY OF ORDER DATED 21.6.2023 IN I.A.NO.7/2023 IN OS. NO.37/2023 Exhibit P23 TRUE COPY OF THE MEMO DATED 13.6.2023 FILED BY THE RESPONDENTS 4 AND 5 IN O.S. NO. 37/2023 ON THE FILE OF THE MUNSIFF'S COURT, NORTH PARAVUR Exhibit P24 TRUE COPY OF I.A.NO. 8/2023 IN O.S.
NO.37/2023 UNDER ORDER 39 RULE 2A OF THE CODE OF CIVIL PROCEDURE, 1908 RESPONDENTS EXHIBITS : NIL //TRUE COPY// PA TO JUDGE
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