Sumathi P.K vs The Registrar Co-Operative ...
2023 Latest Caselaw 7113 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
    FRIDAY, THE 23RD DAY OF JUNE 2023 / 2ND ASHADHA, 1945
                   WP(C) NO. 22968 OF 2016
PETITIONER:

          SUMATHI P.K
          PUTHANPURAYIL HOUSE,
          EAST KADATHI, MARKET P.O,
          MUVATTUPUZHA.
          BY ADVS.
          SRI.MURALI PURUSHOTHAMAN
          SRI.DEEPU LAL MOHAN
          SMT.S.LEENA
          SRI.K.S.PRENJITH KUMAR

RESPONDENTS:

    1     THE REGISTRAR CO-OPERATIVE SOCIETIES
          GANDHARI AMMAN COIL ROAD, STATUE,
          THIRUVANANTHAPURAM - 695 001.
    2     KERALA CO-OPERATIVE AND DEVELOPMENT
          WELFARE FUND BOARD
          REPRESENTED BY ITS SECRETARY,
          GANDHARI AMMAN COIL ROAD, STATUE,
          THIRUVANANTHAPURAM - 695 001.
    3     THE DISTRICT COLLECTOR
          ERNAKULAM - 682 030.
    4     THE JOINT REGISTRAR (GENERAL)
          OF CO-OPERATIVE SOCIETIES
          ERNAKULAM - 682 030.
    5     THE ASSISTANT REGISTRAR (GENERAL)
          OF CO-OPERATIVE SOCIETIES
          MUVATTUPUZHA - 686 661.
    6     THE SPECIAL SALE OFFICER
          CO-OPERATIVE AGRICULTURAL AND
          RURAL DEVELOPMENT BANK GROUP,
          MUVATTUPUZHA - 686 661.
    7     THE MUVATTUPUZHA PRIMARY
          CO-OPERATIVE AGRICULTURAL AND
          RURAL DEVELOPMENT BANK LTD. NO.4389,
          REPRESENTED BY ITS SECRETARY,
          MUVATTUPUZHA - 686 661.
 W.P.(C).No. 22968 of 2016
                                           :2:


      8        THE SECRETARY
               MUVATTUPUZHA PRIMARY CO-OPERATIVE
               AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD.
               NO.4389, MUVATTUPUZHA - 686 661.
               BY ADVS.
               SRI.K.JAJU BABU (SR.)
               SRI.P.C.SASIDHARAN, SC, KCDWFB
               SMT.M.U.VIJAYALAKSHMI
               SMT.MABLE C.KURIAN - SR.GP



       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   23.06.2023,            THE   COURT   ON     THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No. 22968 of 2016
                                :3:



                   DEVAN RAMACHANDRAN, J.
                =========================
                    W.P.(C).No. 22968 of 2016
               ==========================
                Dated this the 23rd day of June, 2023

                            JUDGMENT

When this matter was called today, Sri.K.S.Prenjith Kumar

- learned counsel appearing for the petitioner, submitted that,

pending this lis, the disputes between the parties have been

settled and that the loan account has been closed by his client.

Recording the afore submissions, I close this writ petition,

without any further orders; however, leaving liberty to the

petitioner to seek a rehearing if any further clarifications

become necessary.

Sd/-

DEVAN RAMACHANDRAN JUDGE anm W.P.(C).No. 22968 of 2016

APPENDIX OF WP(C) 22968/2016

PETITIONER EXHIBITS EXHIBIT P1 THE PHOTOCOPY OF THE LOAN LEDGER ISSUED BY THE 7TH RESPONDENT BANK.

EXHIBIT P2 THE PHOTOCOPY OF THE DEATH CERTIFICATE NO.DOO20195-1210173 DATED 20.11.2012 ISSUED BY THE REGISTRAR, BIRTHS & DEATHS, MUVATTUPUZHA MUNICIPALITY.

EXHIBIT P3 THE PHOTOCOPY OF THE DISABILITY CERTIFICATE NO.695/97 DATED 15.11.2010 ISSUED BY THE MEDICAL BOARD CONSTITUTED BY THE DISTRICT MEDICAL OFFICER. EXHIBIT P4 THE PHOTOCOPY OF THE REPRESENTATION DATED 27.02.2015 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.

EXHIBIT P5 THE PHOTOCOPY OF THE REPRESENTATION DATED 19.03.2015 SUBMITTED BY THE PETITIONER BEFORE THE DIRECTOR BOARD OF THE 7TH RESPONDENT BANK.

EXHIBIT P6 THE PHOTOCOPY OF THE BYELAW OFTHE KERALA RISK FUND SCHEME.

EXHIBIT P7 THE PHOTOCOPY OF THE SALE PROCLAMATION DATED 30.05.2016 ISSUED BY THE 6TH RESPONDENT.

EXHIBIT P8 THE PHOTOCOPY OF THE REPRESENTATION DATED 13.06.2016 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.

EXHIBIT P9 THE PHOTOCOPY OF THE LETTER NO.C.R.B.4189/16/K.DIS DATED 21.06.2016 ISSUED BY THE 4TH RESPONDENT TO THE 8TH RESPONDENT.

EXHIBIT P10 THE PHOTOCOPY OF THE LETTER NO.61/16.17 DATED 02.07.2016 ISSUED BY THE 8TH RESPONDENT TO THE PETITIONER. EXHIBIT P11 THE PHOTOCOPY OF THE CIRCULAR NO.33/2010 DATED 25.06.2010 ISSUED BY THE 1ST RESPONDENT.

RESPONDENTS' EXHIBITS : NIL.