V.Thulaseedharan Pillai vs State Of Kerala
2023 Latest Caselaw 7111 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
        FRIDAY, THE 23RD DAY OF JUNE 2023 / 2ND ASHADHA, 1945
                         WP(C) NO. 7414 OF 2013
PETITIONER:

           V.THULASEEDHARAN PILLAI
           MOOKANNOR TALUK, ERAVICHIRA PADINJARU,
           PATHARAM.P.O., SOORANADU SOUTH,
           KUNNATHUR TALUK, KOLLAM.
           BY ADV SRI.JACOB ABRAHAM


RESPONDENTS:

    1      STATE OF KERALA
           REPRESENTED BY CHIEF SECRETARY,
           SECRETARIAT BUILDING,
           THIRUVANANTHAPURAM-695 001.
    2      THE DISTRICT COLLECTOR
           COLLECTORATE BUILDING,
           KOLLAM - 691 001.
    3      THE TAHSILDAR
           KUNNATHUR TALUK,
           SASTHAMCOTTA - 690 521.
    4      COMMISSIONER OF SALES TAX OFFICE OF THE ABOVE
           THIRUVANANTHAPURAM -695 001.
    5      ADDITIONAL CHIEF SECRETARY
           SECRETARIAT BUILDING,
           THIRUVANANTHAPURAM -695 001. (DELETED)
           (THE NAME OF R5 DELETED FROM THE PARTY ARRAY AS PER
           ORDER DATED 27/06/2013 IN IA.NO.8431/2013).
           BY ADV ADVOCATE GENERAL OFFICE KERALA



           ADV.SMT.VINITHA.B-SENIOR GOVERNMENT PLEADER



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.7414 of 2013
                                            2




                                       JUDGMENT

Dated this 23rd day of June, 2023

The learned counsel who was appearing for the petitioner

submits that the petitioner is no more. Accordingly, this writ

petition is closed without prejudice to the right of the legal heirs of

the deceased petitioner to pursue their claims before the

appropriate authority, in case there is any subsisting grievance.

The writ petition is closed as above.

Sd/-

MOHAMMED NIAS C.P.

JUDGE

SMF W.P.(C) No.7414 of 2013

APPENDIX OF WP(C) 7414/2013

PETITIONER EXHIBITS EXHIBIT P1 TRUE PHOTOSTAT COPY OF THE CHALAN DATED 14.10.1988 SHOWING PAYMENT OF AMOUNT BY THE TAHSILDAR, KUNNATHUNADU. EXHIBIT P2 TRUE PHOTOSTAT COPY OF THE LETTER OF UNDER SECRETARY TO THE REVENUE DEPARTMENT OF THE GOVERNMENT DATED 6.9.1989 BEARING NUMBER 29643/S/2/85/REV ISSUED TO THE PETITIONER.

EXHIBIT P3 TRUE PHOTOSTAT COPY OF THE JUDGEMENT OF THIS HONOURABLE COURT DATED 28.5.2009 AND MADE IN WP[C]NO.36512/2007. EXHIBIT P4 TRUE PHOTOSTAT COPY OF THE ORDER GO(MS)NO.371/2010/REV DATED 6.9.2010 OF THE ADDITIONAL CHIEF SECRETARY. EXHIBIT P5 TRUE PHOTOSTAT COPY OF THE LETTER DATED 6.10.2010 BEARING NUMBER B2.4259/85 ISSUED BY THE PUBLIC INFORMATION OFFICER AND DEPUTY TAHSILDAR (H.Q), KUNNATHUR TO THE PETITIONER.