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K. T. Thomas vs Emily Sam Thomas
2023 Latest Caselaw 7107 Ker

Citation : 2023 Latest Caselaw 7107 Ker
Judgement Date : 23 June, 2023

Kerala High Court
K. T. Thomas vs Emily Sam Thomas on 23 June, 2023
MA (EXE.) No.6/2023                             1/2

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                               &
                            THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
                      Friday, the 23rd day of June 2023 / 2nd Ashadha, 1945

  MA (EXE.) NO. 6 OF 2023E.P. No. 86 of 2017 in O.P. No. 1120 of 2012 of FAMILY
                            COURT, THIRUVANANTHAPURAM

   APPELLANT/JUDGMENT DEBTOR IN EP:

           K. T. THOMAS, AGED 55 YEARS, S/O. K. T. THOMAS,
           DOOR NO. 7-A2, ABM TOWERS, KADAVANTHARA PO, ERNAKULAM,
           COCHIN-682020, KANAYANNUR TALUK, ERNAKULAM DISTRICT, EARLIER WORKED
           AT, KARAMA CENTRE, KARAMA PO, BOX: 117362, DUBAI, UAE

         BY ADV SURAJ.S
   RESPONDENTS/DECREE HOLDERS IN EP:

       1. EMILY SAM THOMAS, AGED 53 YEARS, D/O. M. V. SAMUEL, MULAMOOTTIL
          HOUSE, BAPUJI NAGAR, MEDICAL COLLAGE P.O., THIRUVANANTHAPURAM, NOW
          AT FLAT NO. 4-B, 4TH FLOOR, LASAN LAVANYA, NO. 16/10, TEMPLE AVENUE,
          SRINAGAR COLONY, SAIDAPET, CHENNAI-600015, AND NOW SHIFTED RESIDENCE
          TO A1,1ST FLOOR, BOGANRAM APARTMENT, WEST CIT NAGAR ROAD, ANDRA
          CHAMBER OF COMMERCE, CIT NAGAR WEST, CIT NAGAR,CHENNAI, PIN-600035
          TAMIL NADU.
       2. DINA THOMAS, AGED 26 YEARS, D/O. K. T. THOMAS, MULAMOOTTIL HOUSE,
          BAPUJI NAGAR, MEDICAL COLLAGE P.O.,THIRUVANANTHAPURAM, NOW AT FLAT
          NO. 4-B, 4TH FLOOR, LASAN LAVANYA, NO. 16/10, TEMPLE AVENUE,
          SRINAGAR COLONY, SAIDAPET, CHENNAI-600015, F2 IST FLOOR, AVR
          ENCLAVE, CHANDRASEKHAR NAGAR, 2ND STREET, OKKIYAM, THORAIPAKKAM,
          CHENNAI-600097, TAMIL NADU.
       3. EYENA THOMAS, AGED 24 YEARS, D/O. K. T. THOMAS, MULAMOOTTIL HOUSE,
          BAPUJI NAGAR, MEDICAL COLLAGE PO, THIRUVANANTHAPURAM, NOW AT FLAT
          NO. 4-B, 4TH FLOOR, LASAN LAVANYA, NO. 16/10, TEMPLE AVENUE,
          SRINAGAR COLONY, SAIDAPET, CHENNAI-600015, AND NOW SHIFTED RESIDENCE
          TO A1,1ST FLOOR, BOGANRAM APARTMENT, WEST CIT NAGAR ROAD, ANDRA
          CHAMBER OF COMMERCE, CIT NAGAR WEST, CIT NAGAR, CHENNAI, PIN -
          600035, TAMIL NADU


        This Mat appeal (execution) having come up for orders on 23.06.2023,
   the court on the same day passed the following:




                                                                 P.T.O
 MA (EXE.) No.6/2023                           2/2




                                         ORDER

Issue notice to the respondents by speed post. Simultaneous notice to be issued through the Counsel appearing for the respondents before the Lower Court.

Post on 13/07/2023.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

23-06-2023 /True Copy/ Assistant Registrar

 
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