Citation : 2023 Latest Caselaw 7025 Ker
Judgement Date : 22 June, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 22ND DAY OF JUNE 2023 / 1ST ASHADHA, 1945
CRL.MC NO. 4904 OF 2023
AGAINST THE ORDER/JUDGMENT IN C.C.NO.142/2016 OF
JUDICIAL MAGISTRATE OF FIRST CLASS -I, PATHANAMTHITTA
PETITIONER/ACCUSED NO.4:
SHAM KURUVILLA
AGED 57 YEARS, S/O LATE V.T.KURUVILLA,
CHELLETHU JOY VILLA, KUMBANAD P O ,
THATTAKAD MURI, KOIPURAM VILLAGE,
THIRUVALLA TALUK,
PATHANAMTHITTA DISTRICT , KERALA, PIN - 689547
BY ADVS.
M.T.SURESHKUMAR
MANJUSHA K
SREELAKSHMI SABU
RESWIN A. KHADIR
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY SMT S REKHA SR PP
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON 22.06.2023, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
Crl.M.C.No. 4904/2023
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ORDER
Dated this the 22nd day of June, 2023
The learned counsel for the petitioner seeks permission
to withdraw this Crl.M.C. Permission is granted.
Accordingly, this Crl.M.C. is dismissed as withdrawn.
Sd/-
DR. KAUSER EDAPPAGATH JUDGE
APA Crl.M.C.No. 4904/2023
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APPENDIX OF CRL.MC 4904/2023
PETITIONER'S ANNEXURES
Annexure A1 TRUE COPY OF THE FIR IN CRIME NO. 1000 OF 2013 OF ARANMULA POLICE STATION Annexure A2 TRUE COPY OF THE FINAL REPORT DATED 25/4/2016 IN CRIME NO. 1000 OF 2013 OF ARANMULA POLICE STATION Annexure A3 TRUE COPY OF THE B-DIARY OF THE JUDICIAL FIRST CLASS MAGISTRATE COURT 1, PATHANAMTHITTA IN CC NO. 142 OF 2016 Annexure A4 TRUE COPY OF THE DAILY STATUS OF THE JUDICIAL FIRST-CLASS MAGISTRATE COURT-1, PATHANAMTHITTA DOWNLOADED FROM INTERNET Annexure A5 TRUE COPY OF REPORT DATED 2/10/2013 IN CRIME NO. 1000/13 OF ARANMULLA POLICE STATION
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