Arun.S vs Joint Registrar (General)
2023 Latest Caselaw 7012 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        THURSDAY, THE 22ND DAY OF JUNE 2023 / 1ST ASHADHA, 1945
                        WP(C) NO. 6644 OF 2011
PETITIONER:

            ARUN.S.
            MUKALUVILA PUTHEN VEEDU,
            NEDUMON P.O., PATHANAMTHITTA - 691 556.

            BY ADV SRI.PHILIP M.VARUGHESE


RESPONDENTS:

    1       JOINT REGISTRAR (GENERAL),
            CO-OPERATIVE SOCIETIES,
            PATHANAMTHITTA.

    2       ASST. REGISTRAR OF CO-OPERATIVE SOCIETIES,
            ADOOR.

    3       NEDUMON SERVICE CO-OPERATIVE BANK,
            REPRESENTED BY ITS SECRETARY,
            NEDUMON P.O., 691556.

            BY ADV.SRI.RIYAL DEVASSY, GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6644 OF 2011
                            -2-

                         JUDGMENT

It is submitted by the learned counsel for

the petitioner that this writ petition has

become infructuous by efflux of time and that

his client is not pressing the same.

This writ petition is, therefore, closed as

having become infructuous.

Sd/-

DEVAN RAMACHANDRAN JUDGE akv