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Ranjith Menon vs Reshmi M.R
2023 Latest Caselaw 6968 Ker

Citation : 2023 Latest Caselaw 6968 Ker
Judgement Date : 22 June, 2023

Kerala High Court
Ranjith Menon vs Reshmi M.R on 22 June, 2023
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                 &
            THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
  THURSDAY, THE 22ND DAY OF JUNE 2023 / 1ST ASHADHA, 1945
                    MAT.APPEAL NO. 242 OF 2017
 AGAINST THE JUDGMENT DATED 25.08.2016 IN O.P.NO. 673/2014
                    OF FAMILY COURT,THRISSUR
APPELLANTS/RESPONDENTS:

    1       RANJITH MENON
            "SIVADHAKSHINA", MUTHUVARA DESOM,
            PUZHAKKAL VILLAGE,PUZHAKKAL P.O.,
            THRISSUR TALUK,THRISSUR DISTRICT 680 553.

    2       RADHA MENON
            W/O LATE PALLIYIL MURALI MENON,
            "SIVADHAKSHINA", MUTHUVARA DESOM,
            PUZHAKKAL VILLAGE, PUZHAKKAL P.O.,
            THRISSUR TALUK,
            THRISSUR DISTRICT 680 553.

            BY ADVS.B.S.SWATHI KUMAR
                    ANITHA RAVINDRAN
                    HARISANKAR N UNNI
                    SARANGADHARAN P.


RESPONDENT/PETITIONER:

            RESHMI M.R.
            D/O.MADAMBI RAGHAVAN,
            PALISSERY P.O.,
            THRISSUR DISTRICT - 680 027.

            BY ADVS.
            SRI.K.R.ARUN KRISHNAN
            SRI.G.SREEKUMAR CHELUR


     THIS    MAT.    APPEAL   HAVING    BEEN   FINALLY   HEARD   ON
22.06.2023, ALONG WITH R.P.(F.C.).NO.181/2017, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 MAT. APPEAL NO. 242 OF 2017

& R.P.(F.C.) NO. 181 OF 2017        2

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                     &
              THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
    THURSDAY, THE 22ND DAY OF JUNE 2023 / 1ST ASHADHA, 1945
                        RP(F.C.) NO. 181 OF 2017
 AGAINST THE ORDER DATED 25.08.2016 IN M.C. NO. 186/2014 OF
                           FAMILY COURT,THRISSUR
REVISION PETITIONER/RESPONDENT:

             RANJITH MENON
             "SIVADHAKSHINA",
             MUTHUVARA DESOM, PUZHAKKAL VILLAGE,
             PUZHAKKAL P.O., THRISSUR TALUK,
             THRISSUR DISTRICT-680553.

             BY ADVS.
             B.S.SWATHI KUMAR
             ANITHA RAVINDRAN
             HARISANKAR N UNNI
             S.SABARINADH
             NAVVYA UNNI


RESPONDENTS:

             RESHMI M.R
             D/O.MADAMBI RAGHAVAN,
             PALISSERY P.O.,
             THRISSUR DISTRICT-680027.
 MAT. APPEAL NO. 242 OF 2017

& R.P.(F.C.) NO. 181 OF 2017     3

              BY ADVS.
              SRI.K.R.ARUN KRISHNAN
              SRI.G.SREEKUMAR CHELUR




       THIS    REV.PETITION(FAMILY     COURT)   HAVING   COME   UP   FOR
ADMISSION ON 22.06.2023, ALONG WITH MAT.APPEAL.NO.242/2017,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 MAT. APPEAL NO. 242 OF 2017

& R.P.(F.C.) NO. 181 OF 2017      4




                               JUDGMENT

A.Muhamed Mustaque, J.

It is submitted by both sides that the parties have

resolved their dispute out of court.

Hence, this Mat. Appeal and R.P.(FC) stand dismissed in

view of the settlement reached between the parties.

SD/-

A.MUHAMED MUSTAQUE, JUDGE

sd/-

SOPHY THOMAS, JUDGE

DCS/22.06.2023

 
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