Manarul Huda Trust vs State Of Kerala
2023 Latest Caselaw 6911 Ker

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

                       THE HONOURABLE MR. JUSTICE GOPINATH P.

          THURSDAY, THE 22ND DAY OF JUNE 2023 / 1ST ASHADHA, 1945

                              WP(C) NO. 20215 OF 2023

PETITIONER/S:

                MANARUL HUDA TRUST
                P.B.NO. 5829, EMKE MANZIL, KALLATTUMUKKU, MANACAUD P.O.,
                THIRUVANANTHAPURAM,695 009 REPRESENTED BY ITS TRUSTEE AND
                AUTHORIZED SIGNATORY, DR. AHAMMED ZAKIR HUSSAIN,AGED 36
                YEARS, S/O ZAKIR HUSSAIN, RESIDING AT T.C. 65/1945(1),
                HILLTOP VILLA, PACHALLOOR, THIRUVALLOM P.O.,
                THIRUVANANTHAPURAM., PIN - 695027
                BY ADVS.
                NAVEEN.T
                CHITHRA CHANDRASEKHARAN
                V.S.ABHISHEK
                BIJI A MANIKOTH
                SHIBU JOSEPH KOTTAYIL


RESPONDENT/S:

     1          STATE OF KERALA
                REPRESENTED BY THE SECRETARY TO GOVERNMENT,
                HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
                THIRUVANANTHAPURAM., PIN - 695001
     2          UNIVERSITY OF KERALA
                THIRUVANANTHAPURAM, PIN - 695034
                REPRESENTED BY ITS REGISTRAR.
     3          THE REGISTRAR
                UNIVERSITY OF KERALA, THIRUVANANTHAPURAM., PIN - 695034
     4          THE SYNDICATE, UNIVERSITY OF KERALA
                THIRUVANANTHAPURAM, REPRESENTED BY ITS VICE CHANCELLOR,
                PIN - 695034

         THIS   WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON

22.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                     -2-
W.P.(C). No.20215 of 2023




                                      GOPINATH P., J.
                            ======================================================

                               W.P.(C)No.20215 of 2023
                        =============================================================

                       Dated this the 22nd day of June, 2023

                                          JUDGMENT

The petitioner approaches this Court being aggrieved by the fact

that the petitioner's application for affiliation of the college of the

petitioner with the 2nd respondent University has not been considered

till date.

2. When this matter taken up for consideration today, it is the

submission of the learned counsel appearing for the 2 nd respondent

University that the question of affiliation of the college of the

petitioner is being considered in the next meeting of the syndicate of

the university which is scheduled before the end of this month.

3. Taking into consideration the afore submission, the

learned counsel appearing for the petitioner would submit that the

W.P.(C). No.20215 of 2023

present writ petition may be closed, leaving it open to the petitioner to

approach this Court, if necessary, at a later stage.

Writ Petition is therefore closed, reserving liberty as aforesaid.

Sd/-

GOPINATH P.

JUDGE shg/

W.P.(C). No.20215 of 2023

APPENDIX OF WP(C) 20215/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PAGES OF THE APPLICATION DATED 30-8-2022 SUBMITTED BY THE PETITIONER BEFORE THE UNIVERSITY, FOR AFFILIATION.

Exhibit P2 TRUE COPY OF THE GUIDELINES FOR AFFILIATION ISSUED BY THE UNIVERSITY OF KERALA ON 1-8-2022. Exhibit P3 TRUE COPY OF THE COMBINED SKETCH OF THE PROPERTY OF THE PETITIONER, FOR THE PROPOSED COLLEGE.

Exhibit P4 TRUE COPY OF THE POSSESSION AND NON-ATTACHMENT CERTIFICATE DATED 15-11-2022 ISSUED BY THE VILLAGE OFFICER, KARIPOOR.

Exhibit P5 TRUE COPY OF THE COMMUNICATION DATED 24-9-2022 SUBMITTED BY THE PETITIONER BEFORE THE UNIVERSITY.

Exhibit P6 TRUE COPY OF THE E-MAIL COMMUNICATION DATED 11-

11-2022 SENT BY THE UNIVERSITY OF KERALA. Exhibit P7 TRUE COPY OF THE COMMUNICATION NO. MHT/TO/55/22 DATED 18-11-2022 SUBMITTED BY THE PETITIONER BEFORE THE UNIVERSITY.

Exhibit P8 TRUE COPY OF THE E-MAIL COMMUNICATION DATED 31-

3-2023 SENT BY THE UNIVERSITY.

Exhibit P9 TRUE COPY OF THE E-MAIL COMMUNICATION DATED 20-

5-2023 SENT BY THE UNIVERSITY.

Exhibit P10 TRUE COPY OF THE RECEIPT DATED 12-6-2023 IN RESPECT OF VERIFICATION FEE OF AN AMOUNT OF RS.1,60,000/-.

Exhibit P11 TRUE COPY OF THE RECEIPT DATED 12-6-2023 IN RESPECT OF INSPECTION FEE OF AN AMOUNT OF RS.39,000/-.

Exhibit P12 TRUE COPY OF THE ORDER, G.O.(RT) NO.

839/2023/HEDN. DATED 9-6-2023 ISSUED BY THE GOVERNMENT.

Exhibit P13 TRUE COPY OF THE COMMUNICATION DATED 13-6-2023 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.