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Sunny Cherian vs Beena M Joseph
2023 Latest Caselaw 6817 Ker

Citation : 2023 Latest Caselaw 6817 Ker
Judgement Date : 20 June, 2023

Kerala High Court
Sunny Cherian vs Beena M Joseph on 20 June, 2023
Con.Case(C) No.1150/2023                            1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
             Tuesday, the 20th day of June 2023 / 30th Jyaishta, 1945
             CONTEMPT CASE(C) NO. 1150 OF 2023(S) IN WP(C) 16210/2022
   PETITIONER/PETITIONER IN W.P(C):

           SUNNY CHERIAN, S/O.ITTY CHERIYATH K.M., AGED 59 YEARS,
           KUNNAKKATTU HOUSE, MELAMPARA P.O., KOTTAYAM - 686 578.

        BY ADVOCATES M/S. SHAJI THOMAS, JEN JAISON.

   RESPONDENT/2ND RESPONDENT IN WPC:


           BEENA M JOSEPH,
           ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL),
           MEENACHIL, PALA, KOTTAYAM - 686 577.

            BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   20.06.2023, the court on the same day passed the following:

                                               ORDER

The learned Government Pleader seeks further time to obtain instructions.

List, therefore, on 29/06/2023; within which time, if the directions in the judgment are not fully complied with, the respondent shall remain present in person to explain why.

Sd/- DEVAN RAMACHANDRAN JUDGE

20-06-2023 /True Copy/ Assistant Registrar

 
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