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Thomas K.Paul vs Ms.Bhandari Swagat Ranveerchand ...
2023 Latest Caselaw 6812 Ker

Citation : 2023 Latest Caselaw 6812 Ker
Judgement Date : 20 June, 2023

Kerala High Court
Thomas K.Paul vs Ms.Bhandari Swagat Ranveerchand ... on 20 June, 2023
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
          Tuesday, the 20th day of June 2023 / 30th Jyaishta, 1945
          CONTEMPT CASE(C) NO. 1095 OF 2023(S) IN WP(C) 8966/2023

PETITIONER/PETITIONER:


     THOMAS K.PAUL, AGED 52 YEARS, S/O. PAUL,
     KOTTANANTHU HOUSE, KADAYIRUPPU P.O.,
     KOLENCHERY, ERNAKULAM DISTRICT - 682 311.

   BY ADVOCATES M/S. JOBY JACOB PULICKEKUDY & ANIL GEORGE.

RESPONDENTS/1ST, 3RD & 4TH RESPONDENTS:


  1. MS.BHANDARI SWAGAT RANVEERCHAND I A S, MANAGING DIRECTOR, KERALA
     WATER AUTHORITY, JALABHAVAN, THIRUVANANTHAPURAM, PIN - 695 033.
  2. MR. BOBAN, THE EXECUTIVE ENGINEER, OFFICE OF THE EXECUTIVE ENGINEER,
     KERALA WATER AUTHORITY PROJECT DIVISION, NATTIKA, THRISSUR - 680
     566.
  3. SRI. K.M.ABRAHAM, THE CHIEF EXECUTIVE OFFICER, KERALA INFRASTRUCTURE
     INVESTMENT FUND BOARD (KIIFB), 2ND FLOOR, FELICITY SQUARE, KODER LN,
     PALAYAM, THIRUVANANTHAPURAM - 695 001.


     This Contempt of court case (civil) having come up for orders on
20.06.2023, the court on the same day passed the following:


                                                             P.T.O.
                               P.V.KUNHIKRISHNAN, J.
                             ======================================================

                             Con.Case(C) No.1095 of 2023
                          =============================================================

                         Dated this the 20th day of June, 2023

                                                ORDER

After going through the pleadings in the contempt case, I am of

the prima facie opinion that the respondents 1 & 2 committed

contempt. Respondents 1 & 2 will appear in person before this Court

on 14.07.2023. In the meanwhile, if the directions are complied or the

judgment is varied or modified, the appearance is dispensed with.

Issue a copy of this order to the learned Standing Counsel

appearing for the Water Authority Pleader for communicating the

same to respondents 1 & 2.

Post on 14.07.2023. Sd/-

P.V.KUNHIKRISHNAN

JUDGE shg/

20-06-2023 /True Copy/ Assistant Registrar

 
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