Rahul Raju vs State Of Kerala
2023 Latest Caselaw 6807 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     TUESDAY, THE 20TH DAY OF JUNE 2023 / 30TH JYAISHTA, 1945
                     WP(C) NO. 13474 OF 2021
PETITIONERS:
     1     RAHUL RAJU, AGED 23 YEARS, S/O. RAJU,
           KATTILPURACKAL HOUSE, MALAPPARAMBU P.O.,
           KOZHIKODE, PIN-673009.

    2     SAYANA VINCENT, AGED 23 YEARS, D/O. VINCENT,
          PUTHENPURACKAL HOUSE, MELOOR P.O., CHALAKKUDY,
          THRISSUR DISTRICT, PIN-680311.

          BY ADVS.
          ABRAHAM P.GEORGE
          M.SANTHY


RESPONDENTS:
     1     STATE OF KERALA, REPRESENTED BY THE PRINCIPAL
           SECRETARY TO GOVERNMENT, DEPARTMENT OF HIGHER
           EDUCATION, GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM-695001.

    2     THE UNIVERSITY OF CALICUT, REPRESENTED BY ITS
          REGISTRAR, UNIVERSITY CAMPUS, THENHIPALAM,
          PIN-673635.

    3     THE MARKAZ LAW COLLEGE, KOZHIKODE, REPRESENTED
          BY ITS PRINCIPAL, KOZHIKODE, PIN-673580.

    4     VIMALA COLLEGE (AUTONOMOUS), THRISSUR,
          REPRESENTED BY ITS PRINCIPAL, THRISSUR,
          PIN-680009.

          BY ADVS.
          SRI.P.C.SASIDHARAN, SC
          P.S.ABDUL KAREEM
          BABU VARGHESE (SR.)
          C.V.ALEXANDER
          ABHAY FERDINAND



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 13474/21
                                    2




                          JUDGMENT

It is submitted by the learned counsel for the petitioners

that this Writ Petition has become infructuous by efflux of time

and that he is not pressing the same.

This Writ Petition is, therefore, closed as having become

infructuous.

Sd/-

RR                                      DEVAN RAMACHANDRAN
                                              JUDGE