Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ummer Ali vs Poonkodi
2023 Latest Caselaw 6774 Ker

Citation : 2023 Latest Caselaw 6774 Ker
Judgement Date : 20 June, 2023

Kerala High Court
Ummer Ali vs Poonkodi on 20 June, 2023
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
              THE HONOURABLE MR. JUSTICE P.SOMARAJAN
     TUESDAY, THE 20TH DAY OF JUNE 2023 / 30TH JYAISHTA, 1945
                      OP(C) NO. 1242 OF 2023
    (IA.No.1308/2023 IN OS 306/2021 OF MUNSIFF COURT, CHITTUR)
PETITIONERS/PETITIONERS 1 TO 5/DEFENDANTS 1 TO 4 AND 7:

    1     UMMER ALI
          AGED 52 YEARS
          S/O ABDHUL MAJEED, ATTAYAMPATHY,
          MUTHALAMADA NO. 1 VILLAGE, CHITTUR TALUK,
          PALAKKAD DISTRICT., PIN - 678507

    2     SHAMSUDHEEN
          AGED 46 YEARS
          S/O ABDHUL MAJEED, ATTAYAMPATHY,
          MUTHALAMADA NO. 1 VILLAGE,
          CHITTUR TALUK, PALAKKAD DISTRICT., PIN - 678507

    3     MUHAMMEDALI
          AGED 45 YEARS
          S/O ABDHUL MAJEED, ATTAYAMPATHY,
          MUTHALAMADA NO. 1 VILLAGE, CHITTUR TALUK,
          PALAKKAD DISTRICT., PIN - 678507

    4     YOOSAF
          AGED 61 YEARS
          S/O SAITH MUHAMMAD, ATTAYAMPATHY,
          MUTHALAMADA-I VILLAGE, CHITTUR TALUK,
          PALAKKAD., PIN - 678507

    5     LAKSHMI
          AGED 71 YEARS
          D/O THANKA, THOOTHIPPADAM, PERINGOTTUKAVU,
          ELAVANCHERY VILLAGE, CHITTUR TALUK,
          PALAKKAD., PIN - 678508

          BY ADVS.
          RAJESH SIVARAMANKUTTY
          VIJINA K.
          ARUL MURALIDHARAN
 OP(C) NO. 1242 OF 2023                 2



RESPONDENTS/RESPONDENTS/PLAINTIFFS AND DEFENDANTS 5 & 6:

    1        POONKODI
             W/O BALASUBRAHMANYAN, AGED 60 YEARS, ATTAYAMPATHY,
             MUTHALAMADA-I VILLAGE, CHITTUR TALUK, PALAKKAD.,
             PIN - 678507

    2        SENTHILKUMAR
             S/O BALASUBRAHMANYAN, AGED 41 YEARS, ATTAYAMPATHY,
             MUTHALAMADA-I VILLAGE, CHITTUR TALUK, PALAKKAD.,
             PIN - 678507

    3        MUTHAN
             AGED 51 YEARS
             S/O ARUCHAMY, ATTAYAMPATHY, MUTHALAMADA-I VILLAGE,
             CHITTUR TALUK, PALAKKAD., PIN - 678507

    4        LAKSHMI
             AGED 41 YEARS
             W/O MUTHAN, ATTAYAMPATHY, MUTHALAMADA-I VILLAGE,
             CHITTUR TALUK, PALAKKAD., PIN - 678507


     THIS     OP   (CIVIL)    HAVING   COME   UP    FOR    ADMISSION   ON
20.06.2023,     THE   COURT    ON   THE    SAME    DAY    DELIVERED    THE
FOLLOWING:
 OP(C) NO. 1242 OF 2023               3



                           JUDGMENT

During the course of argument the learned

Counsel for the petitioners sought permission to

withdraw the petition presumably on the reason that

there may not be any chance to allow the petition

during admission.

This O.P(C) will stand dismissed as not pressed.

Sd/-

P.SOMARAJAN JUDGE

LEK

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter