Padmakshy vs Indian Bank
2023 Latest Caselaw 6743 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     TUESDAY, THE 20TH DAY OF JUNE 2023 / 30TH JYAISHTA, 1945
                       OP (DRT) NO. 4634 OF 2013
    AGAINST THE ORDER/JUDGMENT IN SA 402/2011 OF DEBT RECOVERY
                          TRIBUNAL, ERNAKULAM
PETITIONER:

          PADMAKSHY
          AGED 70 YEARS, W/O. SREEDHARAN, KOCHEVELIYIL VEEDU,
          SOUTH ARYAD, AVALOOKUNNU P.O., ALAPPUZHA DISTRICT.
          BY ADV SRI.PRAVEEN K. JOY
RESPONDENTS:

    1     AUTHORISED OFFICER,
          INDIAN BANK, BALAKRISHNA TOWER, ENGINEERING COLLEGE,
          CHENGANNUR, ALAPPUZHA DISTRICT- 688 001.
    2     THE INDIAN BANK
          ALAPPUZHA BRANCH, P.B. NO. 3814, MULLACKAL, ALAPPUZHA-
          688 001, KERALA, REPRESENTED BY BRANCH MANAGER.
    3     ARAVINDAN HAREESH
          S/O. BHASKARAN, KANARKAD, N. ARYAD, NETHAJI P.O.,
          ALAPPUZHA DISTRICT
    4     MS.PULICHOTTIL RUBBERS
          PATHIRAPALLY P.O., SARVODAYAPURAM, ALAPPUZHA,
          REPRESENTED BY PROPRIETOR M. AJITH.
    5     THE TAHSILDAR
          AMBALAPPUZHA- 688 001.
    6     THE VILLAGE OFFICER
          KOMALAPURAM - 688 001.
          SMT.RESMITHA R.CHANDRAN, GP
          SRI.S.EASWARAN
          SRI.C.V.MANUVILSAN
          SRI.G.SUDHEER THURAVOOR
     THIS OP (DEBT RECOVERY TRIBUNAL) HAVING COME UP FOR ADMISSION
ON 20.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (DRT) NO.4634 OF 2013

                                      2




                               JUDGMENT

Dated this the 20th day of June, 2023

It is submitted by the learned counsel appearing on either side

that this original petition has been rendered infructuous.

This original petition is, accordingly, closed as infructuous.

Sd/-

ANU SIVARAMAN JUDGE NP OP (DRT) NO.4634 OF 2013

APPENDIX OF OP (DRT) 4634/2013

PETITIONER'S EXHIBITS EXHIBIT-P1 TRUE COPY OF THE SECURITISATION APPLICATION 402/2011 BEFORE THE DRT, ERNAKULAM. EXHIBIT-P2 TRUE COPY OF THE ORDER DATED 08/08/2011I I.A 1675/2011 IN S.A 402/2011 ON THE FILES OF DRT, ERNAKULAM.

EXHIBIT-P3 TRUE COPY OF THE IA. 290/2012 IN S.A 402/2011 ON THE FILES OF DRT, ERNAKULAM. EXHIBIT-P4 TRUE COPY OF THE OBJECTIO OF THE 3RD RESOPNDWENT IN I.A. 290/2012 IN S.A 402/201Q ON THE FILE OF DRT, ERNAKULAM. EXHIBIT-P5 TRUE COPY OF THE ORDER IN I.A 290/2012 IN S.A 402/2011 ON THE FILE OF DRT, ERNAKULAM. EXHIBIT-P6 TRUE COPY OF THE DD DATED 10/02'2012 FOR RS.

2.10 LAKHS.

EXHIBIT-P7 TRUE COPY OF THE DD DATED 14/03/2012 FOR RS.

5 LAKHS.

EXHIBIT-P8 TRUE COPY OF THE MEMO DATED 14/03/2012 IN I.A 290/2012 IN S.A 402/2011 ON THE FILE OF DRT, ERNAKULAM.

EXHIBIT-P9 TRUE COPY OF THE PETITION IN D.A 587/2012 IN I.A 290/2012 IN S.A 402/2011 ON THE FILE OF DRT, ERNAKULAM.

EXHIBIT-P10 TRUE COPY OF THE JUDGMENT DATED 29/10/2012 IN O.P(DRT) 3433/2012 EXHIBIT-P11 TRUE COPY OF THE LETTER DATED 20/11/2013 OF THE 5TH RESPONDENT.

EXHIBIT-P12 TRUE COPY OF THE ORDER DATED 27/09/2013 IN IA. 290/2012 IN S.A 402/2011 OF DRT, ERNAKULAM.

EXHIBIT-P13 TRUE COPY OF THE ORDER DATED 27/09/2013 IN I.A 587/2012 IN S.A 402/2011 OF DRT, ERNAKULAM.

EXHIBIT-P14 TRUE COPY OF THE MEMO DATED 07/10/2012 IN S.A 402/2011 OF DRT, ERNAKULAM.

RESPONDENTS' EXHIBITS: NIL