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Jamaludhin.M vs State Of Kerala
2023 Latest Caselaw 6722 Ker

Citation : 2023 Latest Caselaw 6722 Ker
Judgement Date : 20 June, 2023

Kerala High Court
Jamaludhin.M vs State Of Kerala on 20 June, 2023
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 TUESDAY, THE 20TH DAY OF JUNE 2023 / 30TH JYAISHTA, 1945
                  WP(C) NO. 18935 OF 2023
PETITIONER/S:

          JAMALUDHIN.M
          SECRETARY, KARASSERY JUMA-AT PALLI, RESIDING AT
          MANJARA HOUSE, KARASSERI P.O, MUKKAM, KAKKAD,
          KARASSERI, KOZHIKODE-, PIN - 673602
          BY ADVS.
          RAKHY BABY
          S.MOHAMMED FEBIN


RESPONDENT/S:

    1     STATE OF KERALA,
          REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
          GENERAL EDUCATION DEPARTMENT, THIRUVANATHAPURAM -
          ., PIN - 695001
    2     DIRECTOR OF GENERAL EDUCATION
          DPI JUNCTION, THIRUVANANTHAPURAM - ., PIN -
          695014
    3     DISTRICT EDUCATION OFFICER
          THAMRASSERY THAMRASSERY, KOZHIKODE DISTRICT PIN-,
          PIN - 673573
    4     ASSISTANT EDUCATION OFFICER
          MUKKOM, KOZHIKODE DISTRICT PIN-, PIN - 673602
    5     HAJI N.C.KOYAKUTTY HAJI MEMORIAL A.U.P SCHOOL
          KARASSERY P.O, MUKKOM, KOZHIKODE-, REPRESENTED BY
          ITS MANAGER, PIN - 673602
    6     DR.N.M.ABDUL MAJEED
          MELEPATT HOUSE, KARASSERY P.O., MUKKAM, KOZHIKODE
          -, PIN - 673602
    7     N. C. ABDUL AZIZ
          NC HOUSE, THIRUVANOOR NADA P.O., KOZHIKODE, PIN -
          673029
    8     P.RASHIDA,
          W/O.ABOOBACKER, PALOOR, POOLACODE, PAZHUR,
                                         -2-
W.P.(C). No. 18935 of 2023



                KOZHIKODE,, PIN - 673661
                BY ADVS.
                GOVERNMENT PLEADER
                FAZIL P
                SAJU THALIATH(K/429/1995)
                JITHIN PAUL VARGHESE(K/940/2009)
                C.PRABITHA(K/528/2009)
                ANN MARY FRANCIS(K/000577/2018)
                R.SRUTHY(K/000366/2018)
                FADIL FAZIL(K/1842/2021)


OTHER PRESENT:

                SMT.NISHA BOSE, SR.GP


        THIS       WRIT      PETITION   (CIVIL)   HAVING   COME    UP    FOR
ADMISSION         ON     20.06.2023,    THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                      -3-
W.P.(C). No. 18935 of 2023



                              P.V.KUNHIKRISHNAN, J.
                             ======================================================

                               W.P.(C) No. 18935 of 2023
                         =============================================================

                       Dated this the 20th day of June, 2023

                                           JUDGMENT

In the light of the order dated 20.06.2023 in RP No.631 of 2023

and the judgment dated 20.06.2023 in WP(C) No.5495 of 2020, the

prayers in this writ petition became infructuous. Therefore, this writ

petition is dismissed as infructuous.

sd/-

P.V.KUNHIKRISHNAN JUDGE das

W.P.(C). No. 18935 of 2023

APPENDIX OF WP(C) 18935/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE JUDGMENT DATED 16.08.2019 IN CRP (WAKF) 212 OF 2018 Exhibit P2 A TRUE COPY OF THE JUDGMENT IN WPC NO.11628/2020 DATED 28.07.2020 Exhibit P3 A TRUE COPY OF THE ORDER OF THE SUPREME COURT IN SLP 9709-9711 OF 2020 DATED 25.08.2020 Exhibit P4 A COPY OF THE G.O(RT)NO.1622/2022/GEDN.

DATED 14.03.2022 Exhibit P5 A TRUE COPY OF THE G.O(RT)NO.452/2020/G.EDN. DATED 23.01.2020 Exhibit P6 A COPY OF THE JUDGMENT IN W.P( C)NO.5495/2020 DATED 10.03.2023 Exhibit P7 A COPY OF THE NOTICE NO.G3/6538/2023/DGE DATED 02.06.2023 OF THE 2ND RESPONDENT

 
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