S.Rajalal vs Biju Prabhakar
2023 Latest Caselaw 6622 Ker

Con.Case(C) No.927/2023                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                 Tuesday, the 13th day of June 2023 / 23rd Jyaishta, 1945
                 CONTEMPT CASE(C) NO. 927 OF 2023(S) IN WP(C) 30728/2022

   PETITIONER/PETITIONER:


           S.RAJALAL, AGED 58 YEARS, S/O. N.SREEDHARAN,
           LAL BHAVAN, CHAPPATH, CHOWARA P.O, VIZHINJAM,
           THIRUVANANTHAPURAM - 695 521.

        BY ADVOCATES M/S. BIJU BALAKRISHNAN, V.S.RAKHEE, K.J.GISHA & AJMAL P.

   RESPONDENT/2ND RESPONDENT:


           MR.BIJU PRABHAKAR, CHAIRMAN AND MANAGING DIRECTOR,
           KERALA STATE ROAD TRANSPORT CORPORATION,
           TRANSPORT BHAVAN, THIRUVANANTHAPURAM - 695 023.

            BY SRI.DEEPU THANKAN, STANDING COUNSEL


        This Contempt of court case (civil) having come up for orders on
   13.06.2023, the court on the same day passed the following:

                                              ORDER

Sri.Deepu Thankan appearing for the respondent seeks two weeks time

to either comply with the directions in the judgment or to explain why it

cannot be done.

List on 27/06/2023.

Sd/- DEVAN RAMACHANDRAN JUDGE

13-06-2023 /True Copy/ Assistant Registrar