P.Babu vs Biju Prabhakar
2023 Latest Caselaw 6620 Ker

Con.Case(C) No.1078/2023                            1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                 Tuesday, the 13th day of June 2023 / 23rd Jyaishta, 1945
                 CONTEMPT CASE(C) NO. 1078 OF 2023(S) IN WP(C) 40817/2022

   PETITIONER IN THE CONT.CASE (C)/PETITIONER IN THE W.P.(C):


           P.BABU, AGED 61 YEARS, S/O. POULOSE,
           (CHARGEMAN (TYRE), KSRTC, CENTRAL WORKS,
           PAPPANAMCODE, RETIRED ON 31.3.2018),
           RESIDING AT JESUS COTTAGE, KARIYARAVILA, PALOTTUVILA,
           MALAYINKEEZHU.P.O, THIRUVANANTHAPURAM, PIN - 695 571.

         BY ADVOCATE SRI.K.P.RAJEEVAN

   RESPONDENT IN THE CONT.CASE(C)/1ST RESPONDENT IN THE W.P(C):


           SRI.BIJU PRABHAKAR, MANAGING DIRECTOR,
           KERALA STATE ROAD TRANSPORT CORPORATION,
           TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM, PIN - 695 023.

        BY SRI.DEEPU THANKAN, STANDING COUNSEL

        This Contempt of court case (civil) having come up for orders on
   13.06.2023, the court on the same day passed the following:

                                               ORDER

Sri.Deepu Thankan - learned counsel appearing for the respondent,

submitted that the directions in the judgment have been fully complied

with and that an order has been issued by the respondent. He offered to

place the same on record by the next posting date.

Post on 20/06/2023.

Sd/- DEVAN RAMACHANDRAN JUDGE

13-06-2023 /True Copy/ Assistant Registrar