Nabeela P B vs Smt. Rani George, Ias
2023 Latest Caselaw 6612 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
          Tuesday, the 13th day of June 2023 / 23rd Jyaishta, 1945
          CONTEMPT CASE(C) NO. 1225 OF 2023(S) IN WP(C) 28354/2022
PETITIONER/PETITIONER:

     NABEELA P.B., AGED 31 YEARS, WIFE OF SUHAIBALI,
     ARABIC TEACHER, SREE NARAYANA VILASAM UPPER PRIMARY SCHOOL,
     TALIKULAM - 680 569, THRISSUR DISTRICT.

    BY ADVOCATE SRI.V.A.MUHAMMED

RESPONDENT/1ST RESPONDENT:


     SMT.RANI GEORGE, IAS, SECRETARY TO GOVERNMENT, GENERAL EDUCATION
     DEPARTMENT, SECRETARIAT ANNEXE II, THIRUVANANTHAPURAM - 695 001.

     BY GOVERNMENT PLEADER

     This Contempt of court case (civil) having come up for orders on
13.06.2023, the court on the same day passed the following:

                                                                P.T.O.
                                RAJA VIJAYARAGHAVAN V, J.
                              -------------------------------------
                           Cont. Case (C.) No. 1225 of 2023
                           -------------------------------------------
                          Dated this the 13th day of June, 2023

                                              ORDER

The learned Government Pleader shall get instructions and submit before this

Court as to whether the directions in the judgment dated 01.09.2022 in W.P.(C.)

No. 28354/2022 has been complied with.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE

avs

13-06-2023 /True Copy/ Assistant Registrar