K.K Sasi@ Sasinath vs M/S Maniamkot Advertising India ...
2023 Latest Caselaw 6587 Ker

OP(C) No.714/2023                             1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                         THE HONOURABLE MR.JUSTICE P.SOMARAJAN

               Tuesday, the 13th day of June 2023 / 23rd Jyaishta, 1945
                                 OP(C) NO. 714 OF 2023

            EP 101/2019 O.S 262/2017 OF PRINCIPAL MUNSIFF COURT, ERNAKULAM.

   PETITIONER/2nd JUDGMENT DEBTOR:

          K.K SASI @ SASINATH, AGED 53 YEARS, S/O. KRISHNANKUTTY, FORMER
          DIRECTOR, M/S BEST MEDIA COMMUNICATIONS PVT LTD, NORTH SQUARE
          BUILDING, OPPOSITE TOWN HALL, PARAMARA ROAD, ERNAKULAM,
          PIN-682018, RESIDING AT KAILASAM HOUSE, VIP LANE, OLANADU,
          VARAPUZHA, ERNAKULAM, PIN -683 517.

   RESPONDENT/ DECREE HOLDER:

          M/S MANIAMKOT ADVERTISING INDIA PRIVATE LIMITED, REGISTERED OFFICE
          AT HIG NO 27, NEAR ANDHRA CULTURAL CENTRE, PANAMPILLY NAGAR,
          ERNAKULAM, PIN 682036, REP. BY ITS MANAGING DIRECTOR PAULACHAN
          MANIAMKOT.


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No. 101/2019 in O.S No. 262/2017 of
   Principal Munsiff Court, Ernakulam, till the disposal of the O.P.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   21.3.2023 and upon hearing the arguments of M/S J.RAMKUMAR & P.J.JOSEPH
   JOHN, Advocates for the petitioner and of M/S.K.R.VINOD, M.S.LETHA, NABIL
   KHADER, CHITRA C.EDADAN, YADHU KRISHNAN V.J & LOVEWIN VINU, Advocates for
   the respondent, the court passed the following:

                                        O R D E R

Interim order is revived and extended by one month.

Sd/- P.SOMARAJAN, JUDGE

13-06-2023 /True Copy/ Assistant Registrar OP(C) No.714/2023 2/2