Ashraf. A vs Special Sale Officer
2023 Latest Caselaw 6578 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
     TUESDAY, THE 13TH DAY OF JUNE 2023 / 23RD JYAISHTA, 1945
                       WP(C) NO. 15834 OF 2023
PETITIONERS:

    1     ASHRAF. A, AGED 62 YEARS
          S/O.ALI, ALENGATTUKARAN HOUSE,
          VALIYAPARAMBU DESOM, KURUVILASSERY P.O.,
          THRISSUR DISTRICT, PIN - 680732

    2     MEHERUNNISSA, AGED 56 YEARS
          W/O. ASHRAF, ALENGATTUKARAN HOUSE,
          VALIYAPARAMBU DESOM, KURUVILASSERY P.O.,
          THRISSUR DISTRICT, PIN - 680732

    3     AKHEELA ASHRAF,
          D/O. ASHRAF, ALENGATTUKARAN HOUSE,
          VALIYAPARAMBU DESOM, KURUVILASSERY P.O.,
          THRISSUR DISTRICT, PIN - 680732

          BY ADVS.
          GEORGIE JOHNY
          ANITA ANN GEORGE
          HARITHA P.N.



RESPONDENTS:

    1     SPECIAL SALE OFFICER
          KURUVILASSERY SERVICE COOPERATIVE BANK
          CO-OPERATIVE ASSISTANT REGISTRAR (GENERAL) OFFICE,
          CHALAKUDY P.O., THRISSUR, PIN - 680307

    2     KURUVILASSERY SERVICE CO-OPERATIVE BANK
          KURUVILASSERY BRANCH, KURUVILASSERY P.O.,
          CHALAKUDY, THRISSUR DISTRICT,
          REP. BY SECRETARY, PIN - 680732

          BY ADVS.
          Manu Govind
          A.JAYASANKAR(J-114)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 15834 OF 2023        :2:




                          JUDGMENT

The learned counsel for the petitioners seeks

permission to withdraw the writ petition with liberty to

challenge the sale that has taken place pursuant to

Exts.P3, P4 and P5 notices. With the said liberty, the writ

petition is dismissed as withdrawn.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB