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Sreemon K.V vs Vattakkeril Sree Kandakarnan ...
2023 Latest Caselaw 6557 Ker

Citation : 2023 Latest Caselaw 6557 Ker
Judgement Date : 13 June, 2023

Kerala High Court
Sreemon K.V vs Vattakkeril Sree Kandakarnan ... on 13 June, 2023
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.SOMARAJAN
     TUESDAY, THE 13TH DAY OF JUNE 2023 / 23RD JYAISHTA, 1945
                         OP(C) NO. 691 OF 2023
 AGAINST THE ORDER/JUDGMENT IN OS 34/2022 OF SUB COURT, CHERTHALA
PETITIONERS/PLAINTIFFS:

    1     SREEMON K.V., S/O VASUDEVAN,
          AGED 60, KAMPIYAKATH AROOR VILLAGE,
          CHANDIROOR P.O., PIN - 688547.(TREASURER)
    2     JAYALAL R., S/O. K.V. REJI,
          AGED 31, VATTAKKERIL, AROOR., PIN - 688534
    3     D. SASIDHARAN, S/O DAMODHARAN, AGED 62,
          SANTHA NIVAS (KAZHUNNUKATTIL), AROOR., PIN - 688534
    4     M.A. UNNI, S/O. ACHUTHAN, AGED 48,
          MANGALATHU VELI, AROOR VILLAGE,
          CHANDIROOR P.O., PIN - 688547
    5     M.A. SAJIVOTHAMAN,S/O. ACHUTHAN, AGED 57,
          NETTASSERIL, AROOR VILLAGE,
          AROOR MURI., PIN - 688534
          BY ADVS.
          V.N.SANKARJEE
          V.N.MADHUSUDANAN
          R.UDAYA JYOTHI
          M.M.VINOD
          M.SUSEELA
          KEERTHI B. CHANDRAN
          VIJAYAN PILLAI P.K.
          C.PURUSHOTHAMAN NAIR
          NITHEESH.M
          SUKANYA S.


RESPONDENT/DEFENDANTS:

    1     VATTAKKERIL SREE KANDAKARNAN KSHETRAM
          AROOR, AROOR VILLAGE, AROOR MURI, CHERTHALA TALUK,
          ALAPPUZHA DISTRICT REPRESENTED BY:-

          (I) THE PRESIDENT, BRANCH-1 VATTAKKERIL FAMILY TRUST,
          OFFICE OF BRANCH I, VATTAKKERIL FAMILY,
          AROOR VILLAGE, AROOR MURI,
          CHERTHALA TALUK,
          ALAPPUZHA DISTRICT, PIN 688 534

          (II) THE SECRETARY, BRANCH-I VATTAKKERIL FAMILY TRUST,
          OFFICE OF BRANCH I, VATTAKKERIL FAMILY, AROOR VILLAGE,
 OP(C) NO. 691 OF 2023

                                   2

             AROOR MURI, CHERTHALA TALUK,
             ALAPPUZHA DISTRICT, PIN-688534

             (III) THE PRESIDENT BRANCH-II VATTAKKERIL FAMILY TRUST,
             OFFICE OF BRANCH II, VATTAKKERIL FAMILY,
             AROOR VILLAGE, AROOR MURI, CHERTHALA TALUK,
             ALAPPUZHA DISTRICT, PIN - 688 534

             (IV) THE SECRETARY, BRANCH-2 VATTAKKERIL FAMILY TRUST,
             OFFICE OF BRANCH 2, VATTAKKERIL FAMILY, AROOR VILLAGE,
             AROOR MURI, CHERTHALA TALUK,
             ALAPPUZHA DISTRICT., PIN - 688534
     2       VATTAKKERIL FAMILY TRUST
             BRANCH II, AROOR, AROOR VILLAGE,
             AROOR MURI, CHERTHALA TALUK, ALAPPUZHA DISTRICT,
             REPRESENTED BY ITS PRESIDENT,
             BRANCH-II VATTAKKERIL FAMILY TRUST,
             OFFICE OF BRANCH II, VATTAKKERIL FAMILY,
             AROOR VILLAGE, AROOR MURI, CHERTHALA TALUK,
             ALAPPUZHA DISTRICT., PIN - 688534
     3       SAJI M.V.,S/O VISWANATHA THANDAR,
             AGED 52, MANGALATHUVELI, AROOR VILLAGE, CHANDIROOR
             P.O., PIN - 688547(PRESIDENT :)
     4       MANI M.K., S/O KUTTACHAN,
             AGED ABOUT 74, THAZEPALLIL,
             EZHUPUNNA, (VICE-PRESIDENT). PIN - 688548
     5       AJI P.C.,S/O CHAKRAPANI THANDAR,
             AGED 45, PARASSINIKKAD, PANANGAD SOUTH,
             PIN - 682506, KUMBALAM VILLAGE (SECRETARY).
     6       RATHEESH K.R.
             AGED 38 YEARS
             S/O RETNAMMA, KUTTIANJILACKAL, AROOR,
             (JOINT SECRETARY), PIN - 688534
     7       T.K. THANKAPPAN, S/O. KUNJUPANICKAN,
             AGED 81, PUTHENPURAYIL,
             AROOR, PIN - 68853, (RAKSHADHIKAARI).
     8       K.V. PRASANNAN, S/O VASUDEVAN,
             AGED 60, PRAVEEN NIVASV
             (KANNANTHARA), AROOR., PIN - 688534
     9       K.R. SHAJI, S/O. RAMAKRISHNAN,
             AGED 49, VAISHNAVAM, AROOR,PIN - 688534 (FROM
             MADATHUMKALCHIRA),
     10      K.B. SATHYAN, S/O. BHASKARA THANDAR,
             AGED 63, KUTTIANJILICKAL, AROOR., PIN - 688534
     11      V.K. DEVADAS,S/O KARUNAKARA THANDAR,
             AGED 64, THYKKOOTTATHIL,
             EZHUPUNNA VILLAGE & MURI., PIN - 688547
 OP(C) NO. 691 OF 2023

                                   3

     12      SOORAJ REGHUNATH, S/O. REGHUNATH V.K.,
             AGED 33, THYKKOOTTATHIL,
             EZHUPUNNA VILLAGE AND MURI.
     13      SAJEESH, S/O K.K.SHANMUGHAN,
             AGED 35, KURANJU PADAM, AROOR, PIN - 688534
     14      SUNIL KUMAR, S/O VIROOPAKSHAN, KOTTANGATTU,
             EZHUPUNNA VILLAGE.
     15      M.K.DASAN, S/O KUTTACHAN,AGED 75,
             MANGALATHVELI, EZHUPUNNA., PIN - 688547
     16      K.B. ANILKUMAR, S/O. BHASKARA THANDAR,AGED 55,
             KUTTIANJILICKAL, AROOR., PIN - 688534
     17      REJEESH. M., S/O. MANI M.K., AGED 35,
             THAZEPALLIL, EZHUPUNNA., PIN - 688547
     18      V.K. JAGADEESAN,
             S/O. KARUNAKARA THANDAR,AGED 58,
             VALIYATHARA, AROOR., PIN - 688534
     19      THE KERALA BANK,
             AROOR BRANCH, AROOR VILLAGE, AROOR MURI, CHERTHALA
             TALUK, ALAPPUZHA DISTRICT, PIN - 688534, REPRESENTED BY
             ITS BRANCH MANAGER.

             BY ADVS.
             B.PRAMOD
             Thomas Abraham
             BIJU VIGNESWAR
             AYYAPPADAS V


      THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 13.06.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 691 OF 2023

                                   4


                               JUDGMENT

The petitioners came up to expedite the disposal

of Ext.P1 suit, for which the respondents have no

objection. Hence, there will be a direction to the

trial court to expedite Ext.P1 suit within a time

schedule of seven months from the next posting date.

The O.P.(C) will stand allowed accordingly.

Sd/-

P.SOMARAJAN JUDGE msp OP(C) NO. 691 OF 2023

APPENDIX OF OP(C) 691/2023

PETITIONER EXHIBITS Exhibit P-1 TRUE COPY OF THE PLAINT IN O.S. NO. 34/2022 ON THE FILE OF THE SUB COURT, CHERTHALA Exhibit P-2 TRUE COPY OF THE NOTICE DATED 8.3.2023 TOGETHER WITH ENVELOPE ISSUED BY 5TH RESPONDENT TO THE 1ST PETITIONER Exhibit P-3 TRUE COPY OF THE INTERLOCUTORY APPLICATION DATED 16.3.2023 IN O.S. NO. 34/2022 ON THE FILE OF THE SUB COURT, CHERTHALA Exhibit P-4 TRUE COPY OF THE ADVANCE APPLICATION DATED 16.3.2023 IN O.S. NO. 34/2022 ON THE FILE OF THE SUB COURT, CHERTHALA

 
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