Dr. Jyothy Balakrishnan vs Vigneshwari
2023 Latest Caselaw 6367 Ker

Con.Case(C) No.919/2023                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                 Monday, the 12th day of June 2023 / 22nd Jyaishta, 1945
                 CONTEMPT CASE(C) NO. 919 OF 2023(S) IN WP(C) 34158/2022

      PETITIONER/PETITIONER IN W.P.(C):


                DR. JYOTHY BALAKRISHNAN, AGED 58 YEARS,

                W/O DR. DINESH BABU, OTTIYIL SREERAGAM,

              ANICKAD WEST PO, KOTTAYAM 686 503,

              (RETIRED ASSOCIATE PROFESSOR IN HINDI

                N.S.S HINDU COLLEGE, CHANGANASERRY).

            BY ADVOCATES M/S. ELIZEBATH GEORGE MECHERIL & M.S.RADHAKRISHNAN NAIR.

      RESPONDENTS/4TH, 5TH & 2ND RESPONDENTS IN W.P.(C):


          1. VIGNESHWARI, DIRECTOR OF COLLEGIATE EDUCATION, VIKAS BHAVAN,
             THRIUVANANTHAPURAM - 673 001.
          2. DR. PRAGASH, (PRINCIPAL GOVERNMENT COLLEGE NATTAKOM) IN CHARGE OF
             DEPUTY DIRECTOR OF COLLEGIATE EDUCATION, OFFICE OF THE DEPUTY
             DIRECTOR OF COLLEGIATE EDUCATION, VAYASKARAKUNNU, KOTTAYAM 686
             001.
          3. SR. SUJATHA S, THE PRINCIPAL, N.S.S HINDU COLLEGE, CHANGANASERRY,
             KOTTAYAM 686 001.

         BY SENIOR GOVERNMENT PLEADER FOR R1 & R2 &
         ADVOCATE SRI.V.VIJULAL FOR R3

        This Contempt of court case (civil) having come up for orders on
   12.06.2023, the court on the same day passed the following:

                                              ORDER

The learned Senior Government Pleader seeks further time for

compliance of directions.

List, therefore, on 27/06/2023, within which time, if the judgment

is not fully complied with, respondents 1 and 2 shall remain present

before this Court to explain why.

Sd/- DEVAN RAMACHANDRAN JUDGE

12-06-2023 /True Copy/ Assistant Registrar