Lyza @ Elizabeth James vs Sri. Vishnu Raj. P
2023 Latest Caselaw 6359 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
             THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
        MONDAY, THE 12TH DAY OF JUNE 2023 / 22ND JYAISHTA, 1945
                        CON.CASE(C) NO. 641 OF 2023
                 AGAINST THE JUDGMENT IN WP(C) 351/2023
PETITIONERS/WRIT PETITIONERS:

    1        LYZA @ ELIZABETH JAMES
             AGED 55 YEARS
             W/O. JACOB KOOLIYADAN, KOOLIYADAN HOUSE,
             MARKET ROAD, THRIPUNITHURA,
             ERNAKULAM -, PIN - 682301

    2        CHINNAMMA JAMES
             AGED 80 YEARS
             W/O LATE T.K JAMES, THOTTUPURAM HOUSE,
             UDHAYA ROAD, VYTTILA,
             ERANAKULAM-, PIN - 682019

             BY ADV RENI JAMES



RESPONDENT/2ND RESPONDENT IN THE WRIT PETITION:

             SRI. VISHNU RAJ. P,
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS),
             THE REVENUE DIVISIONAL OFFICER,
             FIRST FLOOR, KB JACOB ROAD, FORT KOCHI,
             ERNAKULAM, PIN - 682001
             R BY GP SRI.K.M.FAISAL


     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 12.06.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 641 OF 2023          :2:




                           JUDGMENT

The learned counsel appearing on both sides submits

that the directions in Annexure-A1 judgment dated

06.01.2023 have been complied with. Recording the same,

the contempt of court case is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB

APPENDIX

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P(C) 351/2023 DATED 06.01.2023