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Sujatha Kumari vs Madhu.C
2023 Latest Caselaw 6354 Ker

Citation : 2023 Latest Caselaw 6354 Ker
Judgement Date : 12 June, 2023

Kerala High Court
Sujatha Kumari vs Madhu.C on 12 June, 2023
Mat.Appeal No.388/2023                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                               &
                            THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
              Monday, the 12th day of June 2023 / 22nd Jyaishta, 1945
                    IA.NO.1/2023 IN MAT.APPEAL NO. 388 OF 2023
                     OP 1074/2022 OF FAMILY COURT, MALAPPURAM.
   PETITIONER/APPELLANT:

           SUJATHA KUMARI, AGED 54 YEARS, W/O MADHU.CODUNGATTU (H), UNITY
           COLLEGE ROAD, NARUKARA P.O, MALAPPURAM DISTRICT, PIN - 676121

   RESPONDENT/RESPONDENT:

           MADHU.C, AGED 57 YEARS, S/O NARAYANAN NAIR, PADINJHAREYIL (H)
           PALAPETTA, EDAVANA, PANNIPPARA PO, MALAPPURAM DISTRICT, PIN - 676541


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment dated 31.3.23 in O.P.1074/22 on the files of Family Court,
   Malappuram, pending disposal of the Matrimonial appeal, in the interest of
   justice.


        This Application coming on for orders, upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of SMT.BINDU SREEKUMAR, Advocate for the applicant, the court passed the
   following:

                                             ORDER

There shall be a stay as prayed for. However, on the strength of stay, the appellant shall not alienate, transfer or encumber the property.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

12-06-2023 /True Copy/ Assistant Registrar

 
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