Arun Nedumthakidi Jose vs The Secretary
2023 Latest Caselaw 6336 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE C.S.DIAS
      MONDAY, THE 12TH DAY OF JUNE 2023 / 22ND JYAISHTA, 1945
                        WP(C) NO. 18566 OF 2023
PETITIONER/S:

          ARUN NEDUMTHAKIDI JOSE.,
          AGED 39 YEARS
          NEDUMTHAKIDI HOUSE, PUTHIYANGADI, ARALAM, KEEZHAPALLY,
          KANNUR. 670704

          BY ADV I.DINESH MENON



RESPONDENT/S:

          THE SECRETARY,
          REGIONAL TRANSPORT AUTHORITY, REGIONAL TRANSPORT
          OFFICE, CIVIL STATION P.O., KANNUR.670001


OTHER PRESENT:

          GP SRI SREEJITH V S



  THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION        ON
12.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 18566 OF 2023
                             2




                          JUDGMENT

The learned Counsel appearing for the petitioner

submitted that the writ petition has become infructuous.

The said submission is recorded. The writ petition is

dismissed as infructuous.

Sd/-

C.S.DIAS JUDGE rkc/12.06.23