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M/S.Honey Industries vs Union Of India
2023 Latest Caselaw 6331 Ker

Citation : 2023 Latest Caselaw 6331 Ker
Judgement Date : 12 June, 2023

Kerala High Court
M/S.Honey Industries vs Union Of India on 12 June, 2023
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                    THE HONOURABLE MR.JUSTICE N.NAGARESH
           Monday, the 12th day of June 2023 / 22nd Jyaishta, 1945
                            WP(C) NO. 8476 OF 2023
PETITIONER:

     M/S.HONEY INDUSTRIES, 37/2373, AZAD ROAD, KALOOR, KOCHI-682017,
     REPRESENTED BY ITS MANAGING PARTNER, MR.K.C.JOB, AGED 59, S/O.
     CHAKKUNNI, KOLLANNOOR HOUSE, VADHYAR ROAD, KALOOR DESOM, ELAMKULAM
     VILLAGE, KANAYANNOOR TALUK.

RESPONDENTS:

  1. UNION OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF
     ENVIRONMENT FOREST AND CLIMATE CHANGE, INDIRA PARIYAVARAN BHAVAN
     JORBAGH ROAD, NEW DELHI, PIN - 110003.
  2. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
     SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
  3. KERALA POLLUTION CONTROL BOARD, REPRESENTED BY CHIEF ENVIRONMENTAL
     ENGINEER, HEAD OFFICE, THIRUVANANTHAPURAM, PIN - 695004.
  4. KOCHI MUNICIPAL CORPORATION, PB NO.1016, REPRESENTED BY CHIEF
     SECRETARY, KOCHI, PIN - 682011.
  5. THE HEALTH INSPECTOR, DEPARTMENT OF HEALTH, CORPORATION OF KOCHI,
     ERNAKULAM, PIN - 682011
  6. M/S.SEEMATTI, M.G ROAD, ERNAKULAM, KOCHI, REPRESENTED BY ITS
     MANAGER, PIN - 682035.


     Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct respondents 4 and 5 to return to the petitioner
forthwith the goods seized by them from the premises of the 6th
respondent.


     This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S. V.RAJENDRAN (PERUMBAVOOR), N.RAJESH & GOPAKUMAR P., Advocates for the
petitioner, SRI. S.MANU, Advocate for R1, SRI. R.HARISHANKAR, Advocate for
R4 & R5 and of SRI. HARSHADEV M., Advocate for R6, the court passed the
following:
                            N.NAGARESH, J.
               ------------------------------------------------
                     W.P.(C).No.8476 of 2023
             -------------------------------------------------
             Dated this the 12th day of June, 2023

                                ORDER

Standing Counsel for the Pollution Control Board submits

that W.A.Nos. 322 and 362 of 2023 are pending against Ext.P6

judgment and the cases are listed on 16.06.2023.

Post this case on 20.06.2023.

Sd/-

N.NAGARESH JUDGE hmh

 
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