M/S.Rao And Company vs Lord Krishna Bank Ltd
2023 Latest Caselaw 6328 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
         THE HONOURABLE MR. JUSTICE SATHISH NINAN
 MONDAY, THE 12TH DAY OF JUNE 2023 / 22ND JYAISHTA, 1945
                   RFA NO. 139 OF 2003
 AGAINST THE JUDGMENT AND DECREE IN OS.NO.44/1999 OF SUB
             COURT, CHERTHALA DATED 24-1-2002
APPELLANT/FIRST DEFENDANT:

         M/S.RAO AND COMPANY
         REPRESENTED BY ITS PROPRIETOR D.DIVAKARA RAO,
         VELIPPARAMBIL (H) C.M.C 22,CHERTHALA
         BY ADV SRI.J.OM PRAKASH

RESPONDENTS / PLAINTIFF AND DEFENDANTS 2 TO 5:

    1    LORD KRISHNA BANK LTD.
         ADMINISTRATIVE OFFICE,ERNAKULAM REPRESENTED
         BY.CHIEF MANAGER, LAW AND RECOVERY DEPARTMENT
         S.BALAKRISHNA PAI,
    2    PREMA RAO
         W/O D.DIVAKARA RAO VELIPPARAMBIL (H) C.M.C
         22,CHERTHALA
    3    D.PRAKASH RAO
         S/O D.DIVAKARA RAO VELIPPARAMBIL (H) C.M.C
         22,CHERTHALA
    4    C.H.VENUGOPALAN
         S/O HARI PRABHU, ALINGAL HOUSE.C.M.C 22
         CHERTHALA
    5    M.RADHAKRISHNA PRABHU
         CHEENAMCHERRIL (H) .C.M.C 22, CHERTHALA
         BY ADVS.
         SMT.ELIZABETH VARKEY
         SRI.K.J.SAJI ISAAC           - R1
         SRI.ASOK B.SHENOY
         SRI.H.B.SHENOY               - R5
         SRI.S.B.PREMACHANDRA PRABHU
         SRI.G.S.PRABHU               - R4

    THIS REGULAR FIRST APPEAL HAVING COME UP FOR HEARING
ON 12.06.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 R.F.A.(Indigent).No.139 of 2003

                            -:    2    :-




                      Sathish Ninan, J.
              ==============================
              R.F.A.(Indigent).No.139 of 2003
          ======================================
           Dated this the 12th day of June, 2023


                             JUDGMENT

The learned counsel for the appellant submits

that the parties have settled their disputes out

of court. The appeal is dismissed for non-

prosecution.

Sd/-

Sathish Ninan, Judge rsr