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The Manager, P.V.Malp School vs State Of Kerala
2023 Latest Caselaw 6297 Ker

Citation : 2023 Latest Caselaw 6297 Ker
Judgement Date : 12 June, 2023

Kerala High Court
The Manager, P.V.Malp School vs State Of Kerala on 12 June, 2023
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
              THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
   MONDAY, THE 12TH DAY OF JUNE 2023 / 22ND JYAISHTA, 1945
                      WP(C) NO. 3044 OF 2019
PETITIONER:

         THE MANAGER, P.V.MALP SCHOOL
         P.O.BLANGAD, CHAVAKKAD - 680 506.
         BY ADVS.
         T.T.MUHAMOOD
         SRI.A.RENJITH
         SRI.V.E.ABDUL GAFOOR
         SRI.A.MOHAMMED SAVAD
         SRI.C.Y.VINOD KUMAR

RESPONDENTS:

    1     STATE OF KERALA
          REP. BY THE SECRETARY TO GOVERNMENT, GENERAL
          EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM.
    2     THE DIRECTOR OF PUBLIC INSTRUCTIONS
          OFFICE OF THE DPI, JAGATHY, THIRUVANANTHAPURAM -
          695 014.
    3     THE DISTRICT EDUCATIONAL OFFICER
          CHAVAKKAD - 680 506.
    4     THE ASSISTANT EDUCATIONAL OFFICER
          CHAVAKKAD - 680 506.
          BY ADV ADVOCATE GENERAL OFFICE KERALA

OTHER PRESENT:

          GP - BIMAL K.NATH


    THIS WRIT PETITION (CIVIL) HAVING COME UP
FOR ADMISSION ON 12.06.2023, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C). No.3044 of 2019       :2:




                           VIJU ABRAHAM, J.
          --    -- -- -- -- -- -- -- -- -- -- -- --
                       W.P.(C). No.3044 of 2019
          --    -- -- -- -- -- -- -- -- -- -- -- --
                   Dated this the 12th day of June, 2023

                             JUDGMENT

When the matter was taken up for consideration today, the

learned counsel for the petitioner submits that in view of the

intervening circumstances, no further orders are required in this

writ petition and the case may be closed. The said submission is

recorded and the writ petition is closed.

Sd/-

VIJU ABRAHAM JUDGE sm/

APPENDIX OF WP(C) 3044/2019

RESPONDENT EXHIBITS Exhibit R2(a) True copy of G.O(P)No.29/16 dated 29/01/2016 PETITIONER EXHIBITS EXHIBIT P2 TRUE COPY OF ORDER NO.B1/2819/2016/L.DIS.

DATED 30/9/2016 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P3 TRUE COPY OF REVISION PETITION SUBMITTED BY THE PETITIONER AGAINST THE STAFF - FIXATION ORDER UNDER RULE 12(E) OF CHAPTER XXIII-KER.

EXHIBIT P1 TRUE COP OF STAFF-FIXATION ORDER NO.D.DIS/D/1881/2015 DATED 11/3/2016 ISSUED BY THE 4TH RESPONDENT. EXHIBIT P5 TRUE COPY OF REVISION PETITION SUBMITTED BY THE PETITIONER AGAINST EXHIBIT P1 STAFF FIXATION ORDER AND APPELLATE ORDERS BEFORE THE 1ST RESPONDENT ON 21/7/2017. EXHIBIT P6 TRUE COPY OF G.O.(RT) NO.5308/2018/G.EDN.

DATED 18/12/2018.

EXHIBIT P4 TRUE COPY OF ORDER NO.RA(2) 4748/2017/DPI/K.DIS. DATED 25/5/2017 ISSUED BY THE 2ND RESPONDENT.

 
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