K.C Rajasekhar vs Sheeba.P
2023 Latest Caselaw 6273 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE THE CHIEF JUSTICE MR.S.V.N.BHATTI
                                    &
                 THE HONOURABLE MR.JUSTICE BASANT BALAJI
          Monday, the 12th day of June 2023 / 22nd Jyaishta, 1945
                            WA NO. 1119 OF 2023

    AGAINST JUDGMENT DATED 27.03.2023 IN WP(C) 6114/2023 OF THIS COURT

APPELLANTS/NOT PARTY TO THE WRIT PETITION:

  1. K.C RAJASEKHAR , S/O.CHELLAPPAN, AGED 58 YEARS, HARI NIVAS,
     OLATHANI, NEYYATTINKARA, THIRUVANANTHAPURAM DISTRICT, PIN - 695133.
  2. VIMALA.B., W/O K.C RAJASEKHAR, AGED 52 YEARS, HARI NIVAS, OLATHANI,
     NEYYATTINKARA, THIRUVANANTHAPURAM DISTRICT, PIN - 695133.

BY ADVS.M/S. SIJU KAMALASANAN, S.ABHILASH & ANJANA KANNATH

RESPONDENTS/WRIT PETITIONERS & RESPONDENTS 1 TO 4:

  1. SHEEBA.P., AGED 44 YEARS, D/O PODIYAN, RIYA BHAVAN, KARIKKAM P.O,
     VETTIKKAVALA, KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691531.
  2. REETHA, AGED 42 YEARS , RIYA BHAVAN, KARIKKAM P.O, VETTIKKAVALA,
     KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691531.
  3. THE DISTRICT COLLECTOR, KOLLAM, COLLECTORATE, CIVIL STATION,
     KAANKATHU MUKKU, KOLLAM, PIN - 691013.
  4. THE CHILD WELFARE COMMITTEE, KOLLAM, REPRESENTED BY ITS CHAIRMAN,
     GOVERNMENT CHILDREN'S HOME, BEACH ROAD, KOLLAM, PIN - 691001.
  5. THE DISTRICT WOMAN AND CHILD WELFARE OFFICER, KOLLAM, FIRST FLOOR,
     DWCDO, CIVIL STATION, KOLLAM, PIN - 691013.
  6. THE DISTRICT POLICE CHIEF, KOLLAM, CITY POLICE COMMISSIONER'S
     OFFICE, MUNDAKKAL, KOLLAM, PIN - 691001.

GOVERNMENT PLEADER FOR R3 TO R6

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of impugned judgment dated 27.03.2023 in W.P.(C)
No.6114/2023, pending disposal of the Appeal.
     This Writ Appeal coming on for orders on 12/06/2023 upon perusing
the appeal memorandum, the court on the same day passed the following:

                                                                    P.T.O.
                        S.V.N.BHATTI, C.J
                            &
                     BASANT BALAJI, J.
        ---------------------------------------
                    W.A. No.1119 of 2023
        ---------------------------------------
                    Dated: 12th June, 2023


                         ORDER

S.V.N.BHATTI, C.J

We desire to see the child before considering the legal

grounds urged by the appellants. Adv.Anjana Kannath

informs the court that the appellants may be allowed to

virtually present the child for interaction by this Court. We

appreciate the suggestion; the said exercise avoids

expenses and hardship to the parties. The Court Officer is

directed to give access to the person nominated by

W.A. No.1119 of 2023

Adv.Anjana Kannath on 14.06.2023.

sd

S.V.N.BHATTI, CHIEF JUSTICE

sd

BASANT BALAJI, JUDGE ss

12-06-2023 /True Copy/ Assistant Registrar