Renjith K.S vs Sri. Najeeb P.A
2023 Latest Caselaw 6259 Ker

Con.Case(C) No.843/2023                         1/2

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                  Monday, the 12th day of June 2023 / 22nd Jyaishta, 1945
                   CONTEMPT CASE(C) NO. 843 OF 2023(S) IN WP(C) 37802/2018

      PETITIONERS/PETITIONER IN THE WPC EXCEPT 7 & 17:


         1. RENJITH K.S., AGED 44 YEARS, S/O KUNHIRAMAN, RENJULI NIVAS,
            MUCHUKUNNU P.O, KOYILANDY, KOZHIKODE, PIN - 673 307.
         2. SREEGESH K.M., AGED 42 YEARS, S/O RAVINDRAN K.M,
            KARAKKATTUMEETHAL, KARAMTHUR P.O, KOZHIKODE, PIN - 673 571.
         3. RATHEESH.K., AGED 40 YEARS, S/O HARIDASAN, KALAT HOUSE, OLAVANNA
            P.O, KOZHIKODE - 673 019.
         4. JITHESH P.K., AGED 43 YEARS, PANIKKERKANDY HOUSE, BALUSSERY P.O,
            KOZHIKODE- 673 612.
         5. SHIJITH. M., AGED 36 YEARS, MULLASSERY HOUSE, VATTAPARAMBA,
            CHALIYAM P.O, KOZHIKODE - 673 301.
         6. ARUN G. DAS, AGED 40 YEARS, ARUN NIVAS HOUSE, NECHOOR P.O,
            PIRAVAM, ERNAKULAM - 686 664.
         7. VIVEK NEDUMPALLY, SREE BHAVA HOUSE, 4/92, OPP. RAJARAM CLINIC,
            THEKKUVEED LANE, KANNUR ROAD, KOZHIKODE, PIN - 673 001.
         8. JALAJAKUMARI K.M., AGED 52 YEARS, SREE KRISHNA MANDIRAM,
            KAKKACHIPARAMBIL, KOLATHARA P.O, CHERUVANNUR, KOZHIKODE, PIN - 673
            665.
         9. SUNIL KUMAR T.M., AGED 46 YEARS, THUMARAYULLAKANDY MEETHAL HOUSE,
            NADUVATHUR P.O, KOYILAANDY, KOZHIKODE, PIN - 673 621.
        10. JAYESH. A., AGED 36 YEARS, AMBADI, KALATHINGAL HOUSE,
            CHULLIPARAMBU, FEROK COLLEGE P.O, KOZHIKODE- 673 632.
        11. MUJEEB RAHMAN M.T., MUNJACKAL HOUSE, MAYILOOR, PALLARIMANGALAM
            P.O, KOTHAMANGALAM, ERNAKULAM- 686 671.
        12. RENJU MOHAN, CHIRAMATTATHIL HOUSE, EDAVATTOM P.O,
            THALAYOLAPARAMBU, VAIKOM, KOTTAYAM - 686 605.
        13. SURESHKUMAR .M., AGED 39 YEARS, PADMAVILASAM HOUSE, TC6/1011(4),
            PADAYANI ROAD, VATTYOORKAVU P.O, THIRUVANANTHAPURAM - 695 013.
        14. BIJU K.S., AGED 50 YEARS, KIZHAKKAPURATHUDKUDY HOUSE, KODANAD
            P.O, ERNAKULAM - 683 544.
        15. DHANEESH CHAKKAPPAN, MELPARAMBIL HOUSE, CHOWARA P.O, PUTHIYA ROAD,
            ALUVA, ERNAKULAM- 683 571.

            BY ADVOCATES M/S. M.PAUL VARGHESE, M.M.MONAYE, K.V.SANOSH, ANJANA
            SUGUNAN & KIRAN PAUL.

                                                                   P.T.O.
 Con.Case(C) No.843/2023                         2/2




      RESPONDENT:


                SRI.NAJEEB P.A., S/O.ABDUL KAREEM, AGED 49 YEARS,

                MANAGING DIRECTOR, KERALA STATE BAMBOO CORPORATION,

                PB NO.20, ANGAMALY SOUTH, ERNAKULAM DISTRICT, PIN - 683 573.

              BY ADVOCATE SMT.LATHA ANAND.




        This Contempt of court case (civil) having come up for orders on
   12.06.2023, the court on the same day passed the following:

                                           ORDER

Smt.Latha Anand seeks three weeks time to report full compliance of

the directions of the judgment. I, therefore, adjourn this matter to be

called on 26/06/2023 without prejudice to the contentions of the

petitioners against the new order issued by the respondent.

                                                 Sd/- DEVAN RAMACHANDRAN JUDGE




12-06-2023                        /True Copy/                            Assistant Registrar