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Manoj K.M vs District Collector
2023 Latest Caselaw 6221 Ker

Citation : 2023 Latest Caselaw 6221 Ker
Judgement Date : 12 June, 2023

Kerala High Court
Manoj K.M vs District Collector on 12 June, 2023
WP(C) No.18939/2023                      1/3

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR.JUSTICE N.NAGARESH
              Monday, the 12th day of June 2023 / 22nd Jyaishta, 1945
                              WP(C) NO. 18939 OF 2023
   PETITIONER:

          MANOJ K.M, S/O. MADHAVAN, KARUKAPPILLIL HOUSE, VALAYANCHIRANGARA,
          ERNAKULAM DISTRICT, PIN-683556.

   RESPONDENTS:

      1. DISTRICT COLLECTOR, CIVIL STATION, KAKKANAD, ERNAKULAM, PIN-682030.
      2. ADDITIONAL DISTRICT MAGISTARATE, CIVIL STATION, KAKKANAD, ERNAKULAM,
         PIN-682030.
      3. DISTRICT POLICE CHIEF, ALUVA (RURAL), ERNAKULAM DISTRICT,
         PIN-683101.


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the respondents 1 and 2 to consider Ext.P2 application
   for renewal of Explosives license submitted by the petitioner taking into
   consideration of the law laid down by this Hon'ble Court in Ext P5 to P7
   judgments, within a time limit fixed by this Hon'ble Court pending final
   disposal of the above Writ Petition in the interest of justice.


        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S. SHAJI THOMAS, MOHAN PULIKKAL & JEN JAISON, Advocates for the
   petitioner, the court passed the following:
 WP(C) No.18939/2023                             2/3




                                      N.NAGARESH, J.
                          ------------------------------------------------
                                W.P.(C) No.18939 of 2023
                         -------------------------------------------------
                          Dated this the 12th day of June, 2023


                                            ORDER

Avoid.

Post on 13.06.2023.

Sd/-

N.NAGARESH JUDGE .

sss WP(C) No.18939/2023 3/3

APPENDIX OF WP(C) 18939/2023 Exhibit P2 TRUE PHOTOCOPY OF THE APPLICATION FOR RENEWAL DATED 16.03.2023 SUBMITTED BEFORE THE 1ST RESPONDENT Exhibit5 TRUE PHOTOCOPY OF THE JUDGEMENT DATED 22.01.2016 IN WP(C) NO.2633/2016 Exhibit P6 TRUE PHOTOCOPY OF THE JUDGEMENT DATED 14.08.2019 IN WP(C) NO.22083/2019 Exhibit P7 TRUE PHOTOCOPY OF THE JUDGEMENT DATED 19.11.2020 IN WP(C) NO.18277/2020

 
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