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Rayappan Nadar Janson vs Ramakrishnan Nadar Rayappan
2023 Latest Caselaw 6147 Ker

Citation : 2023 Latest Caselaw 6147 Ker
Judgement Date : 12 June, 2023

Kerala High Court
Rayappan Nadar Janson vs Ramakrishnan Nadar Rayappan on 12 June, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE P.SOMARAJAN
        MONDAY, THE 12TH DAY OF JUNE 2023 / 22ND JYAISHTA, 1945
                        OP(C) NO. 4086 OF 2013
  O.S.NO.204/1975 OF II ADDITIONAL MUNSIFF COURT ,NEYYATTINKARA


PETITIONERS:

    1       RAYAPPAN NADAR JANSON,
            THEKKEPAROOR THALANIRA PUTHUVAL PUTHENVEEDU,
            MURIYANKARA DESOM, PARASALA.
    2       RAYAPPAN NADAR YESUDASAN R.,
            SAASWATHY BHAVAN, PLAMGALA,
            MURIYANKARA, PARASALA.
    3       ROSAMMA RETHAL,
            THEKKEPAROOR THALANIRA PUTHUVALPUTHAN VEEDU,
            MURIYANKARA DESOM, PARASALA.
    4       RAYAPPAN NADAR RAJAMANI,
            THEKKEPAROOR THALANIRA PUTHUVALPUTHAN VEEDU,
            MURIYANKARA DESOM, PARASALA.

            BY ADV SRI.M.BALAGOVINDAN


RESPONDENTS:

    1       RAMAKRISHNAN NADAR RAYAPPAN,
            VILAVANCODE VILLAGE, VILAVANCODE DESOM,
            PUTHUKKATTUVILA PUTHEN VEEDU, NOW RESIDING AT
            VARUVILAKATHU VEEDU, MURIYANKARA DESOM, PARASALA
            VILLAGE-695502
    2       NARAYANAN NADAR CHELLAN NADAR,
            VARUVILA PUTHEN VEEDU, MURIYANKARA DESOM,
            PARASALA VILLAGE- 695502
    3       MANUVEL NADAR RAYAPPAN NADAR (DIED)
            PAROORVILA THALANIRA PUTHUVAL PUTHEN VEEDU,
            MURIYANKARA DESOM, PARASALA VILLAGE- 695502
    4       PAKYAM MUTTAMMA (DIED)
            KARAIKKADU PUTHUVAL PUTHEN VEEDU,
            MURIYANKARA DESOM, PARASALA VILLAGE- 695502
    5       MARTHANDAN NADAR NALLATHAMPI NADAR (DIED)
            KARAIKKADU PUTHUVAL PUTHEN VEEDU,
            MURIYANKARA DESOM PARASALA VILLAGE- 695502
    6       RAMAKRISHNAN NADAR NESAMANY NADATHI,
            KARAIKKADU PUTHUVAL PUTHEN VEEDU,
 OP(C) NO. 4086 OF 2013

                                   2


             MURIYANKARA DESOM PARASALA VILLAGE- 695502
     7       RAMAKRISHNAN NADAR BALACHANDRAN,
             KARAIKKADU PUTHUVAL PUTHEN VEEDU,
             MURIYANKARA DESOM PARASALA VILLAGE- 695502
     8       RAMAKRISHNAN NADAR KRISHNANKUTTY,
             KARAIKKADU PUTHUVAL PUTHEN VEEDU,
             MURIYANKARA DESOM PARASALA VILLAGE- 695502
     9       RAMAKRISHNAN NADAR SASI,
             KARAIKKADU PUTHUVAL PUTHEN VEEDU,
             MURIYANKARA DESOM PARASALA VILLAGE- 695502
     10      NESAMMA NADATHI SWARNA BAI,
             KARAIKKADU PUTHUVAL PUTHEN VEEDU,
             MURIYANKARA DESOM PARASALA VILLAGE- 695502
     11      RAMAKRISHNAN NADAR RAVEENDRAN,
             KARAIKKADU PUTHUVAL PUTHEN VEEDU,
             MURIYANKARA DESOM PARASALA VILLAGE- 695502
     12      RAMAKRISHNAN NADAR VIJAYAN,
             KARAIKKADU PUTHUVAL PUTHEN VEEDU,
             MURIYANKARA DESOM PARASALA VILLAGE- 695502
     13      RAMAKRISHNAN NADAR SURESH,
             KARAIKKADU PUTHUVAL PUTHEN VEEDU,
             MURIYANKARA DESOM PARASALA VILLAGE- 695502
     14      ROSAMMA NIRMALA,
             THEKKEPAROOR THALANIRA PUTHUVAL PUTHEN VEEDU
             MURIYANKARA DESOM, PARASALA-695502
     15      CHELLAMMA,
             VARUVILA PUTHEN VEEDU,
             MURIYANKARA DESOM, PARASALA -695502
     16      SAROJINI
             MANCHAVILAKOM, NEYYATTINKARA-695121
     17      THANKABAI,
             SOUTH MANCHADU VAVARA,
             PERUMANKALA PUTHEN VEEDU VILAVANCODE TALUK,
             KANYAKUMARI DISTRICT.629157
     18      LEELA
             NEDUVANVILA KURICHIVILA PUTHEN VEEDU,
             KARUMANOOR DESOM-695132
     19      SARSSU,NEDUVANVILA KURICHIVILA PUTHEN VEEDU,
             KARUMANOOR DESOM-695132
     20      OMANA,NEDUVANVILA KURICHIVILA PUTHEN VEEDU,
             KARUMANOOR DESOM-695132
     21      THANKOM, NEDUVANVILA KURICHIVILA PUTHEN VEEDU,
             KARUMANOOR DESOM-695132
     22      SWARNAMMA
             KARAKKATTU PUTHUVAL PUTHEN VEEDU,
             MURIYANKARA DESOM PARASALA VILLAGE-695502
     23      BAI EDAYIVILAKATHU VEEDU
             METHUKKUMMAL VILLAGE, VILAVANCODE TALUK,
 OP(C) NO. 4086 OF 2013

                                   3


             KANYAKUMARI DISTRICT-629157
     24      JOHN ROSE,
             KATTUMAVILA PUTHEN VEEDU,
             MARUTHAMCODE DESOM,
             PALLOTTU VILLAGE,
             VILAVANCODE TALUK-629157
     25      JOHN SELIN, KATTUMAVILA PUTHEN VEEDU,
             MARUTHAMCODE DESOM,
             PALLOTTU VILLAGE,
             VILAVANCODE TALUK-629157
     26      JOHN ALEX, KATTUMAVILA PUTHEN VEEDU,
             MARUTHAMCODE DESOM,
             PALLOTTU VILLAGE,
             VILAVANCODE TALUK-629157
     27      JOHN SUNIL, KATTUMAVILA PUTHEN VEEDU,
             MARUTHAMCODE DESOM,
             PALLOTTU VILLAGE,
             VILAVANCODE TALUK-629157
     28      JOHN SISILI, KATTUMAVILA PUTHEN VEEDU,
             MARUTHAMCODE DESOM,
             PALLOTTU VILLAGE,
             VILAVANCODE TALUK-629157

            BY ADVS.
            SRI.A.R.DILEEP
            SRI.GEORGE VARGHESEPERUMPALLIKUTTIYIL
            SRI.MANU SEBASTIAN
            SRI.K.J.SHARATH KUMAR


      THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 12.06.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 4086 OF 2013

                                       4


                              JUDGMENT

This is an O.P. of the year 2013. Today,

the counsel for the petitioner remained absent.

Advocate Pramod J. Dev appeared on behalf of the

counsel. Respondents 1,3,4 and 5 were reported

dead. So far no steps were taken to implead the

legal heirs and as such, the original petition

stood abated as against the abovesaid respondents,

i.e 1,3,4 and 5. The first petitioner also passed

away. An application was filed for impleading

additional respondents 36 to 40 as the legal heirs

of the first petitioner. But no application has so

far been submitted as against respondents 1, 3, 4,

and 5 who were reported dead. As such, the absence

of the counsel cannot be condoned. The original

petition will stand dismissed as abated.

Sd/-

P.SOMARAJAN JUDGE rkr-12/06 OP(C) NO. 4086 OF 2013

APPENDIX OF OP(C) 4086/2013

PETITIONERS EXHIBITS EXT.P1 - THE TRUE COPY OF THE SALE DEED NO.3525/65 EXT.P2 - THE TRUE COPY OF THE SALE DEED NO.3370/67 EXT.P3 - THE TRUE COPY OF THE SALE DEED NO.3783/67. EXT.P4 - THE TRUE COPY OF THE PRELIMINARY DECREE IN O.S.415/1968 DATED 31-3-1969 EXT.P5 - THE TRUE COPY OF THE FINAL DECREE DATED 20-

2-1970 EXT.P6 - THE TRUE COPY OF THE AFFIDAVIT AND PETITION DATED 7-4-75 EXT.P7 - THE TRUE COPY OF THE REPORT OF AMEEN DATED 5-3-1980 EXT.P8 - THE TRUE COPY OF THE DECREE IN OS.204/75 EXT.P9 - THE TRUE COPY OF THE ORDER DATED 25-7-2001 EXT.P10 - THE TRUE COPY OF THE ORDER IN CRP 34/2002 DATED 09-09-2010 EXT.P11 - A THE TRUE COPY OF THE E.A.390/2012 IN E.P.188/93 DATED 30-3-2012 EXT.P12 - A THE TRUE COPY OF THE OBJECTION DATED 13-6-

EXT.P13 - A THE TRUE COPY OF THE E.A.238/2012 DATED 27-3-2012 EXT.P14 - THE TRUE COPY OF THE ORDER IN E.A.238/2012 DT.18-7-2013 RESPONDENTS EXHIBITS NIL

TRUE COPY P.A.TO JUDGE

 
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