Kunjavara vs Vishnu Raj. P. Ias
2023 Latest Caselaw 6137 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
      FRIDAY, THE 9TH DAY OF JUNE 2023 / 19TH JYAISHTA, 1945
                         CON.CASE(C) NO. 1879 OF 2022
 AGAINST THE ORDER/JUDGMENT IN WP(C) 22009/2021 OF HIGH COURT OF
                                       KERALA
PETITIONER:

             KUNJAVARA
             AGED 67 YEARS
             MUZHUVANCHERRY HOUSE, POYKKATTUSSERI, NEDUMBASSERY,
             CHENGAMANADU P.O., ERNAKULAM, PIN - 683578
             BY ADV RENI JAMES
RESPONDENT:

             VISHNU RAJ. P. IAS
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             THE REVENUE DIVISIONAL OFFICER, K B JACOB ROAD,
             FORT KOCHI, ERNAKULAM, PIN - 682001
             SRI.APPU.P.S-GP
     THIS     CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 09.06.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 1879 OF 2022

                                     2




                               JUDGMENT

Dated this the 9th day of June, 2023

It is submitted by the learned counsel for the petitioner that the

directions contained in the judgment have been complied with.

This contempt of court case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE NP CON.CASE(C) NO. 1879 OF 2022

APPENDIX OF CON.CASE(C) 1879/2022

PETITIONER'S ANNEXURES Annexure A1 TRUE COPY OF THE JUDGMENT IN W.P (C) NO.

22009/2021 DATED 13.10.2021 RESPONDENT'S ANNEXURES: NIL