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Omana vs M/S Manappuram Finance Ltd
2023 Latest Caselaw 6136 Ker

Citation : 2023 Latest Caselaw 6136 Ker
Judgement Date : 9 June, 2023

Kerala High Court
Omana vs M/S Manappuram Finance Ltd on 9 June, 2023
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
           Friday, the 9th day of June 2023 / 19th Jyaishta, 1945

                          RCREV. NO. 118 OF 2023

(AGAINST THE JUDGMENT DATED 17.02.2023 IN RCA NO.6/2022 OF THE RENT CONTROL
  APPELLATE AUTHORITY NORTH PARAVUR AGAINST THE ORDER DATED 02.06.2022 IN
             R.C.P.NO.21/2017 OF THE RENT CONTROL COURT ALUVA)

REVISION PETITIONERS/RESPONDENTS/PETITIONERS:

  1. OMANA, AGED 72 YEARS, W/O LATE MATHAI,3/558, NEDUNTHALLIL HOUSE,
     MEKKAD P.O. NEDUMBASSERRY VILLAGE, ALUVA, PIN - 683589
  2. ANIL MATHEW, AGED 50 YEARS, S/O MATHEW, ARACKAL (NEDUNTHALLIL)
     HOUSE, MEKKAD P.O. NEDUMBASSERRY VILLAGE, ALUVA, PIN - 683589.

   BY ADVS.M/S.C.P.SAJI,AHALYA PRAKASH K.V.,V.M.SAJAN & RIJO DOMY,
RESPONDENT/APPELLANT/RESPONDENT:

     M/S MANAPPURAM FINANCE LTD, A NON-BANKING FINANCE COMPANY
     INCORPORATED UNDER COMPANIES ACT 1956, HAVING ITS ADMINISTRATIVE
     OFFICE AT V-1104, MANAPURAM HOUSE, VALAPAD, THRISSUR,REPRESENTED BY
     ITS MANAGING DIRECTOR ,REPRESENTED BY ITS AUTHORIZED SIGNATORY
     PRIYALAL,AGED 47 YEARS,S/O GOPALAN NAIR, PIN - 680567.

     This Rent Control Revision having come up for orders on 09.06.2023,
the court on the same day passed the following:
                 A.K.JAYASANKARAN NAMBIAR, J.
                                   &
                   MOHAMMED NIAS C.P., J.
                     -------------------------------
                     R.C.Rev.No.118 OF 2023
                   -----------------------------------
               Dated this the 9th day of June, 2023

                              ORDER

A.K. Jayasankaran Nambiar, J.

Notice before admission by speed post to the respondent.

Post on completion of service.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE prp/9/6/23

 
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