Sindhu.P.C vs Shri.A.P.M.Mohammed Hanish Ias
2023 Latest Caselaw 6133 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
           Friday, the 9th day of June 2023 / 19th Jyaishta, 1945
          CONTEMPT CASE(C) NO. 579 OF 2023(S) IN WP(C) 38632/2018
PETITIONER/PETITIONER IN WP(C):

     SINDHU. P.C., AGED 42 YEARS, W/O.PADMADASAN,
     HIGH SCHOOL ASSISTANT, HSA (MATHS),
     HIGH SCHOOL PENGAMUCK, THRISSUR-680 544,
     (ON DEPLOYMENT AT GOVERNMENT HIGHER SECONDARY SCHOOL),
     MARUTHANCODE, THRISSUR DISTRICT, PRESENTLY WORKING AS
     GOVERNMENT VOCATIONAL HIGHER SECONDARY SCHOOL FOR BOYS,
     KUNNAMKULAM, THRISSUR DISTRICT).

   BY SRI. K. JAJU BABU (SENIOR ADVOCATE) ALONG WITH ADVOCATES M/S M.U.
   VIJAYALAKSHMI, & BRIJESH MOHAN.

RESPONDENTS/RESPONDENTS 1 & 4 IN WP(C):


  1. SHRI.A.P.M. MOHAMMED HANISH IAS, SECRETARY TO GOVERNMENT,   GENERAL
     EDUCATION DEPARTMENT,GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695
     001.
  2. SMT.AJITHAKUMARI, DISTRICT EDUCATIONAL OFFICER, CHAVAKKAD, THRISSUR
     - 680 001.

     BY GOVERNMENT PLEADER

     This Contempt of court case (civil) having come up for orders on
09.06.2023, the court on the same day passed the following:

                                                                 P.T.O.
                                RAJA VIJAYARAGHAVAN V, J.
                              -------------------------------------
                            Cont. Case (C) No. 579 of 2023
                           -------------------------------------------
                           Dated this the 9th day of June, 2023

                                              ORDER

The learned Government Pleader seeks further adjournment.

If the directions in the judgment are not complied with, within a period of

three weeks from today, the respondents shall appear in person before this Court

on 04.7.2023 to show cause why action shall not be taken for flouting the

directions.

Post on 04.07.2023.

Sd/-

RAJA VIJAYARAGHAVAN V., JUDGE

NS

09-06-2023 /True Copy/ Assistant Registrar