M.S. Manilal vs Biju
2023 Latest Caselaw 6116 Ker

OP(C) No.1932/2016                                 1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                             PRESENT

                               THE HONOURABLE MR.JUSTICE K. BABU


                     Friday, the 9th day of June 2023 / 19th Jyaishta, 1945

                                    OP(C) NO. 1932 OF 2016

                            OS 285/2008 OF MUN-MAGI COURT, PARAVOOR

   PETITIONER/DEFENDANT:

          M.S. MANILAL, AGED 50 YEARS, 'SANNIDHI', THAZHAM CHERRY, MEENADU
          VILLAGE, KOLLAM DISTRICT.

        BY ADV SRI.K.V.ANIL KUMAR
   RESPONDENT/PLAINTIFF:

      1. BIJU, S/O. SIVAN PILLAI, KOCHAMPANADU VEEDU,THAZHAM CHERRY, MEENADU
         VILLAGE, CHATHANNOOR P.O., KOLLAM - 691 572.
      2. SHEEJAKUMARI, W/O. BIJU, KOCHAMPANADU VEEDU,THAZHAM CHERRY, MEENADU
         VILLAGE, CHATHANOOR P.O., KOLLAM DISTRICT-691572.

        BY ADVS.SRI.ARUN BABU & SRI.B.DIPU SACH DEEV

        This OP(C) having come up for orders on 09.06.2023, upon perusing
   the letter dated 20.05.2023 of the Munsiff-Magistrate, S.Paravur and this
   court's judgment dated 24.3.2022 in the OP(C), the court on the same day
   passed the following;

                                            O R D E R

Time granted as prayed for.

Sd/- K. BABU, JUDGE

09-06-2023 /True Copy/ Assistant Registrar