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Xxxxxx vs The Deputy Inspetor General Of ...
2023 Latest Caselaw 6113 Ker

Citation : 2023 Latest Caselaw 6113 Ker
Judgement Date : 9 June, 2023

Kerala High Court
Xxxxxx vs The Deputy Inspetor General Of ... on 9 June, 2023
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                             &
          THE HONOURABLE MRS. JUSTICE C.S. SUDHA
  FRIDAY, THE 9TH DAY OF JUNE 2023 / 19TH JYAISHTA, 1945
                 WP(CRL.) NO. 413 OF 2021
PETITIONER:

    *     XXXXXXXXXX
          XXXXXXXXXX XXXXXXXXXX
          *Masked as per order dated 23.12.2021
          BY ADV LISY T.SKARIA

RESPONDENTS:

    1     THE DEPUTY INSPECTOR GENERAL OF POLICE
          ERNAKULAM RANGE, HIGH COURT JUNCTION, ERNAKULAM, PIN
          682 031
     2    THE STATION HOUSE OFFICER
          THODUPUZHA POLICE STATION, THODUPUZHA PIN 685 584
          ERNAKULAM DISTRICT.
     3    THE STATION HOUSE OFFICER
          MUVATTUPUZHA POLICE STATION, MUVATTUPUZHA PIN 686 661
          ERNAKULAM DISTRICT.
    4*    XXXXXXXXXX
          XXXXXXXXXX XXXXXXXXXX
     5    THE MANAGING DIRECTOR
          SACRED HEART MENTAL HOSPITAL, PAINKULAM P.O,
          THODUPUZHA, IDUKKI PIN 685 605
 #ADDL R6 THE KERALA STATE COMMISSION FOR PROTECTION OF CHILD
          RIGHTS, SREE GANESH, VANROSS JUNCTION, NEAR BAKERY
          JUNCTION, THIRUVANANTHAPURAM-695 034.
 #ADDL R7 THE STATION HOUSE OFFICER,
          KODUNGALLOOR.
 #ADDL R8 SNDP HIGHER SECONDARY SCHOOL,
          MUVATTUPUZHA-686 661, REPRESENTED BY THE MANAGER.

           #ADDL. R6 TO R8 ARE SUO MOTU IMPLEADED AS PER ORDER
           DATED 06/12/2021 IN WP(CRL.).
 WP(CRL.) NO. 413 OF 2021              2


  ^ADDL R9 K.NAZEER
           MEMBER, KERALA STATE COMMISSION FOR PROTECTION OF CHILD
           RIGHTS, SREE GANESH, VANROSS JUNCTION, NEAR BAKERY
           JUNCTION, THIRUVANANTHAPURAM - 695 034.
 ^ADDL R10 STATE OF KERALA
           REPRESENTED BY ITS CHIEF SECRETARY, GOVT. SECRETARIAT,
           THIRUVANANTHAPURAM.

           ^ADDL.R9 & R10 ARE SUO MOTU IMPLEADED AS PER ORDER
           DATED 23/12/2021 IN WP(CRL.).
**ADDL R11 THE DISTRICT COLLECTOR
           ERNAKULAM DISTRICT
**ADDL R12 THE DISTRICT COLLECTOR
           THRISSUR DISTRICT

               **ADDL.R11 & R12 ARE IMPLEADED AS PER                  ORDER   DATED
               06/07/2022 IN WP(CRL.) 413/2021
             BY ADVS.
             DIRECTOR GENERAL OF PROSECUTION
             GOVERNMENT PLEADER
             S.ABHILASH VISHNU
             MATHEW JOHN (K)
             THOUFEEK AHAMED
             C.G.PREETHA
             K.M.FIROZ
             ADVOCATE GENERAL OFFICE KERALA
             SHRI.P.NARAYANAN, ADDL.PUBLIC PROSECUTOR
             ABY J AUGUSTINE
             SHRI.N.MANOJ KUMAR, STATE ATTORNEY()
             K.R.MONISHA
             BY ADV.Sri.E.C.Bineesh, P.P.


      THIS    WRIT    PETITION     (CRIMINAL)   HAVING    COME   UP   FOR
ADMISSION     ON     09.06.2023,    THE   COURT   ON     THE   SAME   DAY
DELIVERED THE FOLLOWING:
 WP(CRL.) NO. 413 OF 2021               3




               P.B.SURESH KUMAR & C.S.SUDHA, JJ.
               -----------------------------------------------
                     W.P.(Crl) No.413 of 2021
               -----------------------------------------------
               Dated this the 9th day of June, 2023.


                               JUDGMENT

The learned counsel for the petitioner submits that the

writ petition (Crl) has become infructuous.

In the light of the submission made by the learned

counsel for the petitioner, this writ petition(Crl) is closed. It is made

clear that the observations made by this court in various interim

orders are observations made solely for the purpose of this case and

the same will not affect the rights of parties in any manner,

whatsoever.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

C.S.SUDHA, JUDGE.

Mn

APPENDIX OF WP(CRL.) 413/2021

PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF O.P 346/2019 OF THE FAMILY COURT MUVATTUPUZHA DATED 15-05-

Exhibit P2 THE TRUE COPY OF THE ORDER IN CMP 58/2021 OF THE JUDICIAL FIRST CLASS MAGISTRATE COURT, MUVATTUPUZHA DATED 20-02-2021 Exhibit P3 THE TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE DISTRICT COLLECTOR THRISSUR DATED 15-11-2021 Exhibit P4 THE TRUE COPY OF THE COMPLAINANT SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 17-11-2021 Exhibit P5 THE TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT DATED 17-11-2021 Court Exhibit C1 LETTER RECEIVED FROM PAVAN R.MOHAN Court Exhibit C2 ORDER OF THE KERALA STATE COMMISSION FOR PROTECTION OF CHILD RIGHTS RESPONDENT EXHIBITS Exhibit R6(a) TRUE COPY OF THE COMPLAINT OF THE 4TH RESPONDENT DATED 18/01/2021. Exhibit R6(b) TRUE COPY OF THE REPORT FILED BY DISTRICT CHILD PROTECTION OFFICER, ERNAKULAM.

 
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