Mary Thomas vs The District Collector
2023 Latest Caselaw 6011 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
   MONDAY, THE 5TH DAY OF JUNE 2023 / 15TH JYAISHTA, 1945
                   WP(C) NO. 22035 OF 2016
PETITIONERS:

    1     THOMAS GEORGE, S/O.GEORGE, RESIDING AT
          THENGUVILAYIL, MANKULAM P.O., MANKULAM.

    2     P.A.BEERAN, RESIDING AT NEAR PREETHY HOSPITAL,
          COLONY ROAD, MUNNAR.

          BY ADV SRI.JESTIN MATHEW



RESPONDENTS:

    1     THE DISTRICT COLLECTOR
          IDUKKI, PIN-685603.

    2     THE TAHSILDAR
          DEVIKULAM TALUK, DEVIKULAM, IDUKKI, PIN-685613.

    3     THE VILLAGE OFFICER
          MANKULAM VILLAGE, MANKULAM PIN-685611.

    4     FOREST SETTLEMENT OFFICER
          MANKULAM. (REVENUE DIVISIONAL OFFICER, MANKULAM
          PIN-685611.

          SRI.RIYAL DEVASSY-GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 05.06.2023, ALONG WITH WP(C).22090/2016, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 22035 OF 2016 & con.case
                                     2



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
 MONDAY, THE 5TH DAY OF JUNE 2023 / 15TH JYAISHTA, 1945
                       WP(C) NO. 22090 OF 2016
PETITIONERS:

     1      MARY THOMAS, W/O.LATE OUSEPH THOMAS,
            RESIDING AT THARAPPEL VEEDU, VELIYAMPARA,
            MANKULAM PO

     2      CHANDY JOSEPH
            RESIDING AT KOCHUMANI KUNNEL, MANKULAM P.O

            BY ADV SRI.JESTIN MATHEW



RESPONDENTS:

     1      THE DISTRICT COLLECTOR
            IDUKKI, PIN 685603

     2      THE THAHSILDAR
            DEVIKULAM TALUK, DEVIKULAM IDUKKI, PIN 685613

     3      THE VILLAGE OFFICER
            MANKULAM VILLAGE, MANKULAM, PIN 685611

     4      FOREST SETTLEMENT OFFICER
            MANKULAM, (REVENUE DIVISIONAL OFFICER,
            MANKULAM), PIN 685611

            SRI.RIYAL DEVASSY-GP


         THIS   WRIT   PETITION      (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 05.06.2023, ALONG WITH WP(C).22035/2016,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 22035 OF 2016 & con.case
                                     3

                               JUDGMENT

[WP(C) Nos.22035/2016, 22090/2016]

Sri.Jestin Mathew - learned counsel for the petitioners,

submitted that, pending this lis, "pattayams" have been

issued to his clients; and therefore, that no orders are being

now pressed in this writ petition.

In the afore circumstances, recording the above, these

writ petitions are closed; however, leaving liberty to the

petitioners to invoke any other remedy, if it is so warranted;

for which purpose, all contentions are left open.

Sd/- DEVAN RAMACHANDRAN JUDGE stu