Sathyaneshan.G vs Nithya
2023 Latest Caselaw 8158 Ker

Citation : 2023 Latest Caselaw 8158 Ker
Judgement Date : 31 July, 2023

Kerala High Court

Sathyaneshan.G vs Nithya on 31 July, 2023

CON.CASE(C) NO. 1547 OF 2023          1



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        MONDAY, THE 31ST DAY OF JULY 2023 / 9TH SRAVANA, 1945
                           CON.CASE(C) NO. 1547 OF 2023
    AGAINST THE ORDER/JUDGMENTWP(C) 40785/2022 OF HIGH COURT OF
                                      KERALA
PETITIONER/S:

               SATHYANESHAN.G
               AGED 69 YEARS
               S/O GANESH, SABITHA NIVAS, NSS COLLEGE ROAD, NILAMEL
               P.O., KOLLAM DISTRICT, PIN - 691535

               BY ADV LATHEESH SEBASTIAN



RESPONDENT/S:

               NITHYA
               AGED 45 YEARS
               FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
               ASSISTANT EXECUTIVE ENGINEER, KERALA STATE
               ELECTRICITY BOARD LTD., ELECTRICAL SUB DIVISION,
               AYUR, KOLLAM DISTRICT, PIN - 691533

               BY ADV SHRI.B.PREMOD, SC, KERALA STATE ELECTRICITY
               BOARD




       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.07.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 1547 OF 2023        2




                        P.V.KUNHIKRISHNAN, J
                     ---------------------------------------
                   Cont. Case (C.) No. 1547 of 2023
                                        in
                       W.P.(C.) No. 40785 of 2022
                      --------------------------------------
                  Dated this the 31st day of July, 2023


                                JUDGMENT

Both sides submitted that the directions in the judgment

dated 16.12.2022 in W.P.(C.) No. 40785/2022 are complied with.

Therefore, this contempt case (c) is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF CON.CASE(C) 1547/2023

PETITIONER ANNEXURES

Annexure 1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT DATED 16.12.2022 IN W.P (C) NO.40785/2022