M/S. Classic Steel Traders vs M/S. Indian Overseas Bank
2023 Latest Caselaw 8152 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR.JUSTICE C.S.DIAS
        MONDAY, THE 31ST DAY OF JULY 2023 / 9TH SRAVANA, 1945
                       WP(C) NO. 24787 OF 2023
PETITIONER:

            M/S. CLASSIC STEEL TRADERS
            33/2074 M, N.H. BYE PASS ROAD, LABOUR COLONY ROAD,
            THAMMANAM P.O., ERNAKULAM DISTRICT, KOCHI REPRESENTED
            BY ITS MANAGING PARTNER, AMEER P.A., S/O. ABDUL
            KHADER, PIN - 682032

            BY ADVS.    MATHEW KURIAKOSE
                        BIJU P.THOMAS
                        T.G.SUNIL (PERUMBAVOOR)
                        J.KRISHNAKUMAR (ADOOR)
                        MONI GEORGE
                        SHAJI P.K.
                        C.N.PRAKASH


RESPONDENTS:

    1       M/S. INDIAN OVERSEAS BANK,
            PALARIVATTOM BRANCH, CHAKOS CHAMBERS, BYE PASS
            JUNCTION, PALARIVATTOM, ERNAKULAM REPRESENTED BY ITS
            BRANCH MANAGER, PIN - 682025

    2       THE AUTHORIZED OFFICER (CHIEF MANAGER)
            M/S. INDIAN OVERSEAS BANK, R.O. ERNAKULAM,
            VETTUKATTIL BUILDINGS, JOS JUNCTION, M.G. ROAD,
            ERNAKULAM, PIN - 682016

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.07.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.24787/2023

                                       -:2:-




                       Dated this the 27th day of July,2023

                             JUDGMENT

The learned counsel appearing for the petitioner

submits that the writ petition may be dismissed as

withdrawn.

Recording the said submission, the writ petition is

dismissed as withdrawn.

Sd/-

C.S.DIAS,JUDGE

DST/31.07.23 //True copy//

P.A.To Judge