Geetha Muraledhar vs Prof. (Dr) Prakash Kumar B
2023 Latest Caselaw 8144 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

       THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                  &

               THE HONOURABLE MR. JUSTICE GOPINATH P.

      MONDAY, THE 31ST DAY OF JULY 2023 / 9TH SRAVANA, 1945

                  CON.CASE(C) NO. 1119 OF 2021
ARISES OUT OF THE JUDGMENT DATED 11.01.2021 IN WA 33/2020 OF HIGH
                         COURT OF KERALA

PETITIONER:

             GEETHA MURALEDHAR,
             AGED 42 YEARS
             D/O.M.S. MURALEEDHARAN NAIR, LECTURER IN POLYMER
             ENGINEERING, SCHOOL OF TECHNOLOGY AND APPLIED
             SCIENCES, PULLARIKKUNU, KOTTAYAM DISTRICT 686 041.


             BY ADV R.K.MURALEEDHARAN

RESPONDENT/3RD RESPONDENT IN THE WRIT APPEAL:

             PROF. (DR) PRAKASH KUMAR B.
             THE REGISTRAR, MAHATAMA GANDHI UNIVERSITY,
             PRIYADARSHINI HILLS, P.O. ATHIRAMPUZHA,
             KOTTAYAM DISTRICT 686 560.



             BY SRI.SURIN GEORGE IPE, SC


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR

ADMISSION ON 31.07.2023, THE COURT ON THE SAME DAY DELIVERED THE

FOLLOWING:
                                  :2:
Con.Case(C).No.1119 of 2021




                              JUDGMENT

Gopinath P., J.

In the light of the submission made by the learned Standing

counsel appearing for the respondent University that the orders have

been passed in compliance with the directions contained in the

judgment in W.A.No.33 of 2020, we are of the opinion that the

Contempt of Court Case is to be closed. Accordingly, the Contempt of

Court Case is closed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

GOPINATH P.

JUDGE mns

Con.Case(C).No.1119 of 2021

APPENDIX OF CON.CASE(C) 1119/2021

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN WA NO.

33/2020 DATED 11.01.2021 OF THE HONBLE HIGH COURT.

Annexure A2 TRUE COPY OF THE REPRESENTATION DATED 18.02.2021 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT.

Annexure A3 A TRUE COPY OF THE POSTAL ACKNOWLEDGEMENT CARD RECEIVED BY THE RESPONDENT.